COMMISSIONER OF INCOME TAX vs. O.N.G.C.
ITR/97/1993HC UttarakhandUKHC01025428200311 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 108 of 2001 Old No. 97 of 1993 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
Case called out twice.
None appeared on behalf of the applicant. The reference is dismissed for want of prosecution.
Interim order, if any stands vacated.
(B.C.K., J.) (P.C.V., J.)
11.05.2006 ASWAL
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