THE COMMISSIONER OF INCOME TAX vs. AKHIL KUMAR

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ITA/155/1999HC UttarakhandUKHC01025184200323 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Appeal No. 340 of 2001 Old No. 155 of 1999 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the appellant though called twice.

The appeal is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C. K., J.) (P.C.V., J.)

23.05.2006 Rajeev Dang

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