M/S SERVICE OFFICERS HOUSING vs. THE COMISIONER OF INCOME TAX

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ITR/132/1986HC UttarakhandUKHC01014722200622 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 45 of 2002 Old No. 132 of 1986 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

22.05.2006 ASWAL

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