RAKESH CHANDRA SAH vs. COMMISSIONER OF INCOME TAX

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ITA/8/2004HC UttarakhandUKHC01004849200412 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Appeal No. 8 of 2004 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the appellant before the Court to argue the case. Therefore, the appeal is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

12.06.2006 ASWAL

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