COMMISSIONER OF INCOME TAX vs. M/S JINDAL ICE and COLD STORAGE BAZPUR

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ITR/44/1990HC UttarakhandUKHC01013133200505 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 5 of 2005 Old No. 44/1990 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

05.06.2006 ASWAL

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