COMMISSIONER OF INCOME TAX vs. O.N.G.C.

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ITA/88/2003HC UttarakhandUKHC01009136200306 June 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Appeal No. 88 of 2003 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

Case called out twice.

None appeared on behalf of the appellant before the Court to argue the case. Therefore, the appeal is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

06.06.2006 ASWAL

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