COMMISSIONER OF INCOMET TAX vs. M/S JAGDISH SINGH and CO.
ITR/45/1997HC UttarakhandUKHC01025396200317 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 45 of 2003 Old No. 45 of 1997 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.
None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.
(B.C.K., J.) (P.C.V., J.)
17.05.2006 ASWAL
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