THE COMMISSIONER OF INCOME TAX vs. M/S HAWALBAGH PANCHAYAT UDYOG

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ITR/2/1984HC UttarakhandUKHC01015239200424 May 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No.29/02 Old No. 2/84 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal, J.

None appeared on behalf of the applicant, though called twice. The reference is dismissed for want of prosecution. Interim order, if any, stands vacated.

(B.C.K., J.) (P.C.V., J.)

24.05.2006 ASWAL

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