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ITAT Indore Bench

5,736 judgments

SMT. ASHA GARG,INDORE vs ITO 2(3), INDORE, INDORE

ITA 516/IND/2023[2017-18]Status: Disposed28/2/2025AY 2017-18

SHRI MANISH BORAD (Accountant Member)

MOHAMMAD SHAKIL KHAN,INDORE vs THE ADIT,CPC,, BANGALURU

ITA 41/IND/2023[2020-21]Status: Disposed28/2/2025AY 2020-21

D & H SECHERON ELECTRODES PRIVATE LTD.,INDORE vs DCIT 1(1), INDORE

ITA 323/IND/2023[2020-21]Status: Disposed28/2/2025AY 2020-21

SMT. RUKMA BAI PATIDAR,UJJAIN vs ITO-1(2), UJJAIN

ITA 318/IND/2023[2015-16]Status: Disposed28/2/2025AY 2015-16

REHANA SHAIKH,INDORE vs DCIT-1(1), INDORE

ITA 298/IND/2023[2018-19]Status: Disposed28/2/2025AY 2018-19

RAKESH BHOJANI,SIYAGANJ INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -4(1), INDORE, CGO COMPLEX

ITA 811/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18

SHASHIKANT JAISWAL,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, INDORE

ITA 743/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18

NARMADA PRASAD SAHU,PIPARIYA vs ITO-2 ITARSI, ITARSI

ITA 739/IND/2024[2017-2018]Status: Disposed27/2/2025AY 2017-2018

INCOME TAX OFFICER-1(1), INDORE, INDORE vs ARIHANT COAL (INDIA) PRIVATE LIMITED, INDORE

ITA 737/IND/2024[2013-14]Status: Disposed27/2/2025AY 2013-14

CHETAN KUMAR PATEL,SUBHASH CHOWK, BARWANI (M.P.) vs INCOME TAX OFFICER, WARD-SENDHWA, INCOME TAX BUILDING, AB ROAD, NEAR UNION BANK, BARWANI

ITA 735/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18

NEELMANI PADMAKAR RANE,INDORE vs ITO-5(2), INDORE, INDORE

ITA 723/IND/2024[2014-15]Status: Disposed27/2/2025AY 2014-15

JALAL UDDIN KHAN,BHOPAL vs SANDEEP CHATURVEDI,ITO-2(2), BHOPAL, BHOPAL

ITA 722/IND/2024[2012-13]Status: Disposed27/2/2025AY 2012-13

BAL GOVIND SINGH ,ITARSI vs DCIT ITARSI , ITARSI

ITA 721/IND/2024[2012-13]Status: Disposed27/2/2025AY 2012-13

SWAMI PRITAMDAS GOVINDRAM PARMARTHIK SANSTHAN,INDORE vs AO, INDORE/CPC, INDORE/BENGALURU

ITA 708/IND/2024[2020-21]Status: Disposed27/2/2025AY 2020-21

SWAMI PRITAMDAS GOVINDRAM PARMARTHIK SANSTHAN,INDORE vs JURISDICTIONAL AO, INDORE , NDORE

ITA 707/IND/2024[2019-20]Status: Disposed27/2/2025AY 2019-20

MURLIDHAR YADAV,HOSHANGABAD vs ITO-2, ITARSI

ITA 690/IND/2024[2016-17]Status: Disposed27/2/2025AY 2016-17

PRATHMIK KRISHI SAAKH SAHAKARI SAMITI MARYADIT CHIKHLIKALA,CHIKHLIKALA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ITA 689/IND/2024[2018-19]Status: Disposed27/2/2025AY 2018-19

MANJU JAIN,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE NFAC, DELHI, DELHI

ITA 687/IND/2024[2016-17]Status: Disposed27/2/2025AY 2016-17

DINESH ANJANA,UJJAIN vs COMMISSIONER OF INCOME TAX (APPEAL), UJJAIN

ITA 669/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18

PAWAN TRADECORP PRIVATE LIMITED,DHAR vs ACIT-4(1), INDORE

ITA 644/IND/2024[2016-17]Status: Disposed27/2/2025AY 2016-17

SHRI MANISH BORAD (Accountant Member)