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ITAT Indore Bench

5,736 judgments

SHANVAJ HUSSIN,KHARGONE vs ITO, KHARGONE, KHARGONE

ITA 504/IND/2024[2014-15]Status: Heard11/3/2025AY 2014-15

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

INCOME TAX OFFICER, INDORE vs SEWA SAHKARI SANSTHA MARYADIT TILLOR KHURAD, INDORE

ITA 327/IND/2024[2015-16]Status: Disposed11/3/2025AY 2015-16

KRISHNA GOPAL SHARMA,INDORE vs DCIT, CPC, BENGALURU

ITA 181/IND/2024[2018-19]Status: Disposed10/3/2025AY 2018-19

PIYUSH JAIN,INDORE vs INCOME TAX OFFICER-4(4), INDORE , ITO, INDORE

ITA 368/IND/2024[2017-18]Status: Disposed7/3/2025AY 2017-18

GURVINDER SINGH NAGI,NAGDA vs ADDL. JCIT(A)-11, MUMBAI

ITA 89/IND/2024[220-21]Status: Disposed28/2/2025

NAJMA SIDDIQUI,BHOPAL vs ITO-3(1), BHOPAL

ITA 606/IND/2024[2012-13]Status: Disposed28/2/2025AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

MUKESH MAHESHWARI,BHOPAL vs ITO-1(4), BHOPAL

ITA 592/IND/2024[2007-08]Status: Disposed28/2/2025AY 2007-08

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

TARUN KAWADKAR,BHOPAL vs ITO,5(2), BHOPAL

ITA 590/IND/2024[2012-13]Status: Disposed28/2/2025AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

LAIQUE HUSSAIN ALVI,BHOPAL vs CIT(A), DELHI

ITA 537/IND/2024[2008-09]Status: Disposed28/2/2025AY 2008-09

ITO 1(1), INDORE, INDORE vs AARADHYA ESTATE DEVELOPERS PVT. LTD., INDORE

ITA 502/IND/2024[2014]Status: Disposed28/2/2025

ATIQ AHMED,ASHOKA GARDEN vs INCOME-TAX OFFICER 2(5), HOSHANGABAD ROAD

ITA 469/IND/2024[2013-14]Status: Disposed28/2/2025AY 2013-14

ATIQ AHMED,ASHOKA GARDEN vs INCOME-TAX OFFICER 2(5), HOSHANGABAD ROAD

ITA 468/IND/2024[2014-15]Status: Disposed28/2/2025AY 2014-15

MANSHARAM KAUSHAL,INDORE vs ASSESSING OFFICER, INCOME TAX

ITA 430/IND/2024[2018-19]Status: Disposed28/2/2025AY 2018-19

RAJENDRA KUMAR GANDHI,RATLAM vs ITO-1, RATLAM, OFFICE OF INCOME TAX OFFICER

ITA 315/IND/2024[2017-2018]Status: Disposed28/2/2025AY 2017-2018

SEEMA LUNAWAT,RATLAM vs INCOME TAX OFFICER, MANDSAUR

ITA 300/IND/2024[2011-12]Status: Disposed28/2/2025AY 2011-12

INCOME TAX OFFICER-1(2), INDORE, INDORE vs DIVINE INFRACREATION AND TRADING PRIVATE LIMITED, MUMBAI

ITA 272/IND/2024[2010-11]Status: Disposed28/2/2025AY 2010-11

M. P POLICE SAKH SAHKARI SANSTHA MARYADIT UJJAIN,UJJAIN vs INCOME TAX OFFICER -2(1), UJJAIN

ITA 192/IND/2024[2020-21]Status: Disposed28/2/2025AY 2020-21

SHRI MANISH BORAD (Accountant Member)

SHAFQAT ULLAH FAROOQUI,BHOPAL vs CIT(A), INCOME TAX DEPARTMENT

ITA 160/IND/2024[2011-12]Status: Disposed28/2/2025AY 2011-12

SHRI MANISH BORAD (Accountant Member)

MOHAMMED SHAKIL KHAN,INDORE vs ADIT, CPC, BENGALURU

ITA 148/IND/2024[2019-2020]Status: Disposed28/2/2025AY 2019-2020

KRISHNA GANGRADE,BHOPAL vs INCOME TAX OFFICER 1(1), BHOPAL

ITA 117/IND/2024[2011-12]Status: Disposed28/2/2025AY 2011-12