ITAT Indore Bench
5,736 judgments
ADIM JATI SEWA SAHAKARI SAMITI MARYA KHEDI SAWLIGAD,KHEDISAWLIGARH (BETUL) vs ASSESSMENT UNIT , FACELESS
KENDRIYA VIDYALAYA BARWANI M P,BARWANI vs DCIT CPC-TDS, GHAZIABAD
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
NAHAR SINGH RATHOUR,RATHOUR PARISAR VEER PARK ROA vs INCOME TAX OFFICER, WARD NEEMUCH, NEEMUCH
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DEVENDRA GUPTA,BHOPAL vs ITO-1(2), BHOPAL, BHOPAL
PRAVEEN GUPTA,BHOPAL vs AO, BHOPAL
SR BUILDERS AND DEVELOPERS,INDORE vs THE ITO-1(2), INDORE, INDORE
KUNAL BUILDERS AND DEVELOPERS PRIVATE LIMITED,BHOPAL vs ASSESSMENT UNIT ITD DELHI, DELHI
PUMARTH CREDIT CAPITAL LTD,INDORE vs ACIT 4 (1), INDORE, INDORE
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI DINESH MOHAN SINHA (Judicial Member)
PRAVEEN MADHUKARRAO SATWASKER,INDORE vs ADDL JCIT (A) - 1, INDORE
PRAVEEN MADHUKARRAO SATWASKER,INDORE vs ADDL JCIT (A) - 1, INDORE
PRAVEEN MADHUKARRAO SATWASKER,INDORE vs ADDL JCIT (A) - 1, INDORE
MOHAMMAD ZAHOOR QURESHI,BHOPAL vs ITO-4(2), BHOPAL
SHRI PARESH M JOSHI (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
TUSHAR ENTERPRISES,BHOPAL vs ACIT(1), BHOPAL
SH. BAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)
SUPER LIFE REAL ESTATE DEVELOPERS PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER, INDORE
SH. BAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)
YOGENDRA CHOUDHARY,INDORE vs ITO 1(1), INDORE
SH. BAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)
SCIENCE FORUM FOR RURAL DEVELOPMENT AND RESEARCH,GRAM MINDIA, SANVER ROAD vs CIT(A), UJJAIN
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SCIENCE FORUM FOR RURAL DEVELOPMENT AND RESEARCH TAKSHSHILA JUNIOR COLLEGE,UJJAIN vs CIT(A), UJJAIN
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
BANSAL PATHWAYS (DAMOH-KATNI) PVT LTD,HOSHANGABAD ROAD vs DEPUTY COMMISSIONER OF INCOME-TAX -1(1), BHOPAL, HOSHANGABAD ROAD
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
HEMLATA JAIN,BHOPAL, M.P. vs THE ASSESSMENT UNIT, NFAC, DELHI, THE ASSESSMENT UNIT, NFAC, DELHI
SADGURU KABIR SAMAJSEVI SANSTHA SAMITI,UJJAIN vs CIT EXEMPTION, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
