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ITAT Indore Bench
11 judgments
KARAN SINGH DOGRA,NOIDA vs INCOME TAX OFFICER, NOIDA
ITA 338/IND/2025[2012-13]Status: Disposed17/11/2025
LATE SHRI ANIL JAIN THROUGH LEGAL HEIR RATAN JAIN,INDORE vs INCOME TAX OFFICER - 2(1), INDORE, INDORE
ITA 400/IND/2024[2017-18]Status: Disposed1/1/2025
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT ( EXEMPTION CIRCLE) , BHOPAL
ITA 144/IND/2024[2021-22]Status: Disposed1/1/2025
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
ITA 143/IND/2024[2018-19]Status: Disposed1/1/2025
INDORE DEVELOPMENT AUTHORITY ,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
ITA 142/IND/2024[2016-17]Status: Disposed1/1/2025
INDORE DEVELOPMENT AUTHORITY,INDORE vs DCIT (EXEMPTION CIRCLE), BHOPAL
ITA 141/IND/2024[2015-16]Status: Disposed1/1/2025
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
ITA 139/IND/2024[2018-19]Status: Disposed1/1/2025
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
ITA 138/IND/2024[2016-17]Status: Disposed1/1/2025
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE
ITA 137/IND/2024[2015-16]Status: Disposed1/1/2025
DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs INDORE DEVELOPMENT AUTHORITY, INDORE, INDORE
ITA 136/IND/2024[2021-22]Status: Disposed1/1/2025
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTION), BHOPAL, BHOPAL, MADHYA PRADESH vs INDORE DEVELOPMENT AUTHORITY, INDORE
ITA 113/IND/2024[2014-15]Status: Disposed1/1/2025