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ITAT Indore Bench
5,726 judgments
SHAILENDRA KUMAR SOGANI,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX 4(1), BHOPAL
ITA 1076/IND/2025[2012-13]Status: Disposed12/10/2026AY 2012-13
INCOME TAX OFFICER, JHUNJHUNU vs SHASHI KANT TULSIAN, JHUNJHUNU
ITA 620/JPR/2026[2024-25]Status: Disposed6/10/2026AY 2024-25
CHANDRA KANTA YADAV,JAIPUR vs ITO WARD-1(2), BIKANER
ITA 163/JPR/2026[2018-19]Status: Disposed6/10/2026AY 2018-19
SAMAJ SAHYOGI SANSTHA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 126/JPR/2026[2024-2025]Status: Disposed6/10/2026AY 2024-2025
ANIL DALMIA,JAIPUR vs DCIT, C.C. 4, JAIPUR, JAIPUR
ITA 1433/JPR/2025[2012-13]Status: Disposed6/10/2026AY 2012-13
SURENDRA KUMAR SHARMA,NEEM KA THANA vs INCOME TAX OFFICER, WARD BEHROR, BEHROR
ITA 1235/JPR/2025[2017-18]Status: Disposed1/10/2026AY 2017-18
SHRI DIGAMBAR JAIN SIDDHA KSHETRA KUNDALGIRI,DAMOH vs ANOOP SINGH, CIT(E), BHOPAL
ITA 792/IND/2026[NA]Status: Disposed30/9/2026
SHRI DIGAMBAR JAIN SANRAKSHANI SABHA TRUST,JABALPUR vs ANOOP SINGH, CIT(E), BHOPAL
ITA 784/IND/2026[NA]Status: Disposed30/9/2026
LATE SHAKUNTALA DEVI MEMORIAL SHIKSHAN SEWA SAMITI,SUPELA BHILAI vs COMMISSIONER OF INCOME TAX EXEMPTION BHOPAL, BHOPAL
ITA 714/IND/2026[NILL]Status: Disposed30/9/2026
ITO - 1(2), INDORE, AAYAKAR BHAWAN ANNEXE BUILDING vs DIVYA GULANI, INDORE
ITA 393/IND/2026[2024]Status: Disposed30/9/2026
KRISHNA IRRIGATIONS PVT LTD ,INDORE vs INCOME TAX OFFICE 5 (1) INDORE, INDORE
ITA 33/IND/2026[2010-11]Status: Disposed30/9/2026AY 2010-11
PRADEEP GYANANI,BHOPAL vs ITO-1(1), BHOPAL, BHOPAL
ITA 202/IND/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
LAXMINARAYAN CHOUDHARY,FARASPUR, INDORE vs ITO 1(1), IND, OFFICE OF THE INCOME TAX OFFICER, INDORE
ITA 150/IND/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
AKHILESH MOHAN LAHARI,BHOPAL vs DCIT/ACIT 2(1), BPL, BHOPAL
ITA 466/IND/2025[2013-14]Status: Disposed30/9/2026AY 2013-14
LAL SINGH BAGHEL,UJJAIN vs INCOME TAX OFFICE , DHAR
ITA 886/IND/2024[2014-15]Status: Disposed30/9/2026AY 2014-15
VYANKTESH MANDIR TRUST COMMITTEE,INDORE vs ITO EXEMPTION, EXEMPTION WARD INDORE
ITA 823/IND/2026[-]Status: Disposed30/9/2026
DAULATRAM ENGINEERING SERVICES PVT LTD,MANDIDEEP vs JCIT RANGE-2, BHOPAL
ITA 1052/IND/2025[2009-10]Status: Disposed30/9/2026AY 2009-10
ABHAY KUMAR JAIN,INDORE vs INCOME TAX OFFICER-3(2), INDORE
ITA 1031/IND/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 578/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
KANKARIYA FOUNDATION,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 574/JPR/2026[2025-26]Status: Disposed29/9/2026AY 2025-26
