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ITAT Indore Bench
5,726 judgments
SHRI HALKURAM SAHU vs THE D C I T 4 (1),
ITA 85/IND/2009[2002-03]Status: Disposed6/1/2017AY 2002-03
M/S BERYL SECURITIES LTD.,INDORE vs THE ACIT CPC (HOLDING CONCURRENT JURISDICTION OF DCIT-1(1), INDORE
ITA 681/IND/2016[2012-13]Status: Disposed5/1/2017AY 2012-13
THE ITO, WARD-1(1), INDORE vs M/S. AGRO EQUIPMENT CO. P. LTD., INDORE
ITA 803/IND/2014[2010-11]Status: Disposed5/1/2017AY 2010-11
THE ACIT, 4(1), INDORE vs M/S. AGRO EQUIPMENT CO. PVT. LTD., INDORE
ITA 49/IND/2013[2009-10]Status: Disposed5/1/2017AY 2009-10
SHRI SATISH JAIN,INDORE vs THE CIT-2, INDORE
ITA 342/IND/2015[2010-11]Status: Disposed3/1/2017AY 2010-11
THE ITO-1(1), INDORE vs SHRI MOHAN SINGH SOLANKI, INDORE
ITA 787/IND/2016[2008-09]Status: Disposed2/1/2017AY 2008-09