← All Benches
ITAT Indore Bench
5,714 judgments
LAXMI ENGINEERING INDUSTRIES (BHOPAL) PRIVATE LIMITED,BHOPAL vs ITO-5(1), BHOPAL, BHOPAL
ITA 826/IND/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
RAGHAV SETHI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 1040/IND/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
RAGHAV SETHI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 1039/IND/2025[2016-17]Status: Disposed24/9/2026AY 2016-17
ROUNAK PAINT WORKS,INDORE vs INCOME TAX OFFICER 4(3), INDORE, INDORE
ITA 557/IND/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
ARVIND TIWARI,ANNAPURNA ROAD vs INCOME TAX OFFICCER 1(2), INDORE
ITA 537/IND/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
ALKA NYATI,INDORE vs ITO DHAR, DHAR
ITA 430/IND/2026[2011-2012]Status: Disposed24/9/2026AY 2011-2012
BEERAN SINGH RAJPUT,BHOPAL vs ASSTT. COMMISSIONER OF INCOME TAX, ASSESSMENT UNIT, DELHI
ITA 964/IND/2025[2016-2017]Status: Disposed24/9/2026AY 2016-2017
AMAN MANTRI,INDORE vs I TO , INDORE
ITA 907/IND/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
DARBAR SINGH,VILLAGE-KACHRIYA JAT vs INCOME TAX OFFICER, MANDSAUR
ITA 1085/IND/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 127/IND/2023[2022-23]Status: Disposed24/9/2026AY 2022-23
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 126/IND/2023[2022-23]Status: Disposed24/9/2026AY 2022-23
GORAKHPUR KASIA TOLLWAYS PRIVATE LIMITED ,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, INDORE
ITA 447/IND/2025[2020-21]Status: Disposed23/9/2026AY 2020-21
SHRI SANKHESHWAR PARSHWNATH JAIN SHWETAMBER MANDIR TRUST ROYAL COLONY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 788/IND/2026[NOT APPLICABLE]Status: Disposed17/9/2026
ANANT SHEKSHNIK SANSTHAN,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 732/IND/2026[NA]Status: Disposed17/9/2026
EKAGRA COTTON CORPORATION PRIVATE LIMITED,SENDHWA, MADHYA PRADESH vs THE ITO, SENDHWA, SENDHWA, MADHYA PRADESH
ITA 65/IND/2026[2023-24]Status: Disposed17/9/2026AY 2023-24
DEEPAK SONI,HOUSE NO. MARWADI ROAD, BHOPAL vs ITO 4(3), AAYKAR BHAWAN, BHOPAL
ITA 396/IND/2026[2017-2018]Status: Disposed17/9/2026AY 2017-2018
GAURAV TAYAL,INDORE vs THE ITO, WARD, SENDHWA, SENDHWA
ITA 392/IND/2026[2012-13]Status: Disposed17/9/2026AY 2012-13
GURUKRIPA COLONIZER,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE
ITA 156/IND/2026[2016-17]Status: Disposed17/9/2026AY 2016-17
LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE
ITA 810/IND/2025[2018-19]Status: Disposed17/9/2026AY 2018-19
M/S GANPAT PANNALAL,HARDA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 809/IND/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
