← All Benches
ITAT Indore Bench
5,726 judgments
DARBAR SINGH,VILLAGE-KACHRIYA JAT vs INCOME TAX OFFICER, MANDSAUR
ITA 1085/IND/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 127/IND/2023[2022-23]Status: Disposed24/9/2026AY 2022-23
GIPL SAHAYOG FOUNDATION,BHOPAL vs THE CIT (EXEMPTION) , BHOPAL
ITA 126/IND/2023[2022-23]Status: Disposed24/9/2026AY 2022-23
GORAKHPUR KASIA TOLLWAYS PRIVATE LIMITED ,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, INDORE
ITA 447/IND/2025[2020-21]Status: Disposed23/9/2026AY 2020-21
SHRI SANKHESHWAR PARSHWNATH JAIN SHWETAMBER MANDIR TRUST ROYAL COLONY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 788/IND/2026[NOT APPLICABLE]Status: Disposed17/9/2026
ANANT SHEKSHNIK SANSTHAN,JABALPUR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 732/IND/2026[NA]Status: Disposed17/9/2026
EKAGRA COTTON CORPORATION PRIVATE LIMITED,SENDHWA, MADHYA PRADESH vs THE ITO, SENDHWA, SENDHWA, MADHYA PRADESH
ITA 65/IND/2026[2023-24]Status: Disposed17/9/2026AY 2023-24
DEEPAK SONI,HOUSE NO. MARWADI ROAD, BHOPAL vs ITO 4(3), AAYKAR BHAWAN, BHOPAL
ITA 396/IND/2026[2017-2018]Status: Disposed17/9/2026AY 2017-2018
GAURAV TAYAL,INDORE vs THE ITO, WARD, SENDHWA, SENDHWA
ITA 392/IND/2026[2012-13]Status: Disposed17/9/2026AY 2012-13
GURUKRIPA COLONIZER,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE
ITA 156/IND/2026[2016-17]Status: Disposed17/9/2026AY 2016-17
LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE
ITA 810/IND/2025[2018-19]Status: Disposed17/9/2026AY 2018-19
M/S GANPAT PANNALAL,HARDA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 809/IND/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
LALCHAND PARASWANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE
ITA 807/IND/2025[2014-15]Status: Disposed17/9/2026AY 2014-15
ANGOORBALA GANDHI,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 660/IND/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
SUSHMA JAIN (SHUKLA),INDORE vs INCOME TAX OFFICER WARD 5 (1), INDORE
ITA 551/IND/2025[2008-09]Status: Disposed17/9/2026AY 2008-09
TANZIM E AHLE SUNNAT DARUL ULUM NOORI,INDORE vs CIT EXEMPTION BHOPAL, INDORE
ITA 83/IND/2026[NA]Status: Disposed9/9/2026
SHRI GULABCHAND PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 822/IND/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
PRATHMIK KRASHI SAKA SHAKARI SAMITI CHATHOLI,VIDISHA vs ITO, VIDISHA, VIDISHA
ITA 53/IND/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
SUNITA RAJDEV,NEEMUCH vs INCOME TAX OFFICER, NEEMUCH
ITA 516/IND/2026[2024-25]Status: Disposed9/9/2026AY 2024-25
PUNIT SISODIYA,INDORE vs THE INCOME TAX OFFICER, DHAR, DHAR
ITA 44/IND/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
