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ITAT Indore Bench

5,727 judgments

PUNIT SISODIYA,INDORE vs THE INCOME TAX OFFICER, DHAR, DHAR

ITA 44/IND/2026[2020-21]Status: Disposed9/9/2026AY 2020-21

DY. CIT-4(1), INDORE, INDORE vs KIRAN BAJPAI, INDORE

ITA 426/IND/2026[2024-25]Status: Disposed9/9/2026AY 2024-25

APOORV KARAN,BHOPAL vs ITO,1(2),BHOPAL, BHOPAL

ITA 398/IND/2026[2020-21]Status: Disposed9/9/2026AY 2020-21

SARDAR VALLABH BHAI POLYTECNIC,BHOPAL vs EXEMPTION WARD BHOPAL, BHOPAL

ITA 196/IND/2026[2017-18]Status: Disposed9/9/2026AY 2017-18

LAXMINARAYAN PATIDAR,INDORE vs ITO-1(1), INDORE, INDORE

ITA 129/IND/2026[2019-20]Status: Disposed9/9/2026AY 2019-20

DHIRAJ SINGH,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR

ITA 818/IND/2025[2015-16]Status: Disposed9/9/2026AY 2015-16

DHIRAJ SINGH,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR

ITA 817/IND/2025[2015-16]Status: Disposed9/9/2026AY 2015-16

DHIRAJ SINGH,SHAJAPUR vs THE INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR

ITA 816/IND/2025[2015-16]Status: Disposed9/9/2026AY 2015-16

ABHISHEK MALVIYA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 4(1), BHOPAL

ITA 806/IND/2025[2016-17]Status: Disposed9/9/2026AY 2016-17

GURUWESHVAR SHANI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL

ITA 1025/IND/2025[NA]Status: Disposed9/9/2026

DCIT-4(1), INDORE, INDORE vs TEXMO PIPES AND PRODUCTS LIMITED, BURHANPUR

ITA 423/IND/2025[2016-17]Status: Disposed8/9/2026AY 2016-17

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 9/IND/2026[2016-17]Status: Disposed25/8/2026AY 2016-17

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 8/IND/2026[2015-16]Status: Disposed25/8/2026AY 2015-16

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 7/IND/2026[2017-18]Status: Disposed25/8/2026AY 2017-18

PREETY KUNJ SOCIETY,BHOPAL vs CIT-EXEMPTION, BHOPAL, BHOPAL

ITA 125/IND/2026[NA]Status: Disposed25/8/2026

M/S ASHOK PETROL CO.,INDORE vs THE ITO - 2(1), INDORE, INDORE

ITA 121/IND/2026[2020-21]Status: Disposed25/8/2026AY 2020-21

M/S ASHOK PETROL CO.,INDORE vs THE ITO - 2(1), INDORE, INDORE

ITA 120/IND/2026[2020-21]Status: Disposed25/8/2026AY 2020-21

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 12/IND/2026[2018-19]Status: Disposed25/8/2026AY 2018-19

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 11/IND/2026[2015-16]Status: Disposed25/8/2026AY 2015-16

CHIEF MEDICAL AND HEALTH OFFICER,RATLAM vs DCIT, TDS, INDORE, INDORE

ITA 10/IND/2026[2016-17]Status: Disposed25/8/2026AY 2016-17