← All Benches
ITAT Indore Bench
5,727 judgments
SEWA SAHKARI SANSTHA MARYADIT,INDORE vs INCOME TAX OFFICER, WARD 1(1), INDORE
ITA 909/IND/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
SURENDRA PATWA,INDORE vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 847/IND/2025[2013-14]Status: Disposed25/8/2026AY 2013-14
SEWA SAHAKARI SANSTHA MARYADIT KANKARIYA,KANKARIYA vs INCOME TAX OFFICER -1, DEWAS, DEWAS
ITA 824/IND/2025[2019-20]Status: Disposed25/8/2026AY 2019-20
ASHOK KUMAR JAIN,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)- UJJAIN, STATION INDORE, INDORE
ITA 692/IND/2025[2020-21]Status: Disposed25/8/2026AY 2020-21
SHREE GOLALARIA DIGAMER JAIN SAMAJNYAS 64,INDORE vs CIT EXEMPTION, BHOPAL
ITA 785/IND/2026[NA]Status: Disposed18/8/2026
ZENITH DRUGS LIMITED,INDORE vs INCOME TAX OFFICER 4(3), INDORE
ITA 623/IND/2025[2024-25]Status: Disposed18/8/2026AY 2024-25
SWATI BAPNA,BHOPAL vs ITO, 2(3), BHOPAL
ITA 575/IND/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
DIOCESE OF JABALPUR CHURCH OF NORTH INDIA,JABALPUR vs ANOOP SINGH, CIT EXEMP, BHOPAL
ITA 885/IND/2026[NA]Status: Disposed13/8/2026
SHRI NAVKAR PARIWAR,NAKODA TOWER vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 1016/IND/2025[NIL]Status: Disposed12/8/2026
PRAKASH BAJAJ,INDORE vs INCOME TAX OFFICER 5(1), INDORE, INDORE
ITA 879/IND/2025[2015-16]Status: Disposed11/8/2026AY 2015-16
PRAKASH BAJAJ,INDORE vs INCOME TAX OFFICER 5(1), INDORE, INDORE
ITA 877/IND/2025[2016-17]Status: Disposed11/8/2026AY 2016-17
RFM SERVICE PVT. LTD,ARERA COLONY vs DCIT/ACIT-3(1), BHOPAL
ITA 876/IND/2025[2018-19]Status: Disposed11/8/2026AY 2018-19
MAA NARMADA SOCIAL WELFARE SOCIETY,KHATEGAON vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 857/IND/2026[NA]Status: Disposed10/8/2026
MAITRI EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 852/IND/2026[NA]Status: Disposed10/8/2026
MAITRI EDUCATION AND SOCIAL WELFARE SOCIETY,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 851/IND/2026[NA]Status: Disposed10/8/2026
OJAL WELFARE & EDUCATION SOCIETY,BETUL vs CIT EXEMPTION, BHOPAL
ITA 842/IND/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
VIDHYA ABHINAV SHIKSHA SAMITI BETUL,BETUL vs CIT EXEMPTION, BHOPAL
ITA 830/IND/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
VISHNU GEETA BINDAL CHARITABLE TRUST,INDORE vs CIT - EXEMPTION BHOPAL, BHOPAL
ITA 819/IND/2026[NA]Status: Disposed10/8/2026
GR MINOCHA CHARITABLE TRUST,INDORE vs CIT EXEMPTION, BHOPAL
ITA 806/IND/2026[NA]Status: Disposed10/8/2026
SHIVOMA TRUST,INDORE vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL, BHOPAL
ITA 779/IND/2026[NA]Status: Disposed10/8/2026
