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ITAT Indore Bench
5,727 judgments
SHRINATH MANDIR PUBLIC TRUST,INDORE vs CIT (EXEMPTION), BHOPAL
ITA 778/IND/2026[NA]Status: Disposed10/8/2026
SHUTHI BAI SHARDA DEVI PARMATHIK EVAM DHARMIK TRUST,INDORE vs EXEMPTION WARD INDORE, INDORE
ITA 767/IND/2026[NA]Status: Disposed10/8/2026
MAA KANKESHWARI DEVI DHARMIK AVAM PARMARTHIK NYAS TRUST,INDORE vs CIT (EXEMPTION), BHOPAL
ITA 763/IND/2026[NA]Status: Disposed10/8/2026
PUJYA SEVA MANDLI DHARAM SHALA TRUST,INDORE vs CIT EXEMPTION, BHOPAL
ITA 755/IND/2026[NA]Status: Disposed10/8/2026
BHARAT BAL VINAY MANDIR,INDORE vs CIT EXEMPTION, BHOPAL
ITA 750/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
SHRI BEDI SATSANG SABHA,INDORE vs CIT EXEMPTION, BHOPAL
ITA 749/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
INDIAN PHARMACEUTICAL ASSOCIATION,INDORE vs CIT EXEMPTION, BHOPAL
ITA 748/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
SHRI DEVNARYAN MANDIR DHARMIK & PARMATHIK TRUST,INDORE vs CIT EXMEPTION, BHOPAL
ITA 746/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
SAHYOG KUSHTHA NIVARAN SANGH,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 744/IND/2026[NA]Status: Disposed10/8/2026
SAHYOG KUSHTHA NIVARAN SANGH,INDORE vs COMMISSIONER OF INCOME TAX ( EXEMPTION), BHOPAL
ITA 743/IND/2026[NA]Status: Disposed10/8/2026
MAA KANKESHWARI DEVI DHARMIK AVAM PARAMARTHIK NYAS TRUST,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 733/IND/2026[NA]Status: Disposed10/8/2026
DR. SONAL DEVI AMIN PUBLIC CHARITABLE TRUST,JABALPUR vs CIT (EXEMPTION), BHOPAL
ITA 729/IND/2026[NA]Status: Disposed10/8/2026
ARKA EDUCATIONAL AND CULTURAL SOCIETY,INDORE,MADHYA PRADESH vs INCOME TAX OFFICER-EXEMPTION WARD, INDORE, INDORE
ITA 723/IND/2026[NILL]Status: Disposed10/8/2026
YOUNG WOMENS EDUCATION SOCIETY,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 721/IND/2026[NIL]Status: Disposed10/8/2026
SHISHU SHIKSHA SAMITI,INDORE vs ITO, INDORE
ITA 718/IND/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
ALLIANCE FRANCAISE DE BHOPAL,BHOPAL vs A.O, EXEMPTION WARD BHOPAL, BHOPAL
ITA 700/IND/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA INDORE CHAPTER,INDORE vs CIT EXEMPTION, BHOPAL
ITA 696/IND/2026[NA]Status: Disposed10/8/2026
BAGHEL KHAND SANSKRITIK BHAWAN TRUST,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 682/IND/2026[2022-23]Status: Disposed10/8/2026AY 2022-23
GOVINDPURA AUDYOGIK SKCHETRA PRADUSHAN NIVARAN KENDRA PRIVATE LIMITED,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 680/IND/2026[NIL]Status: Disposed10/8/2026
AIC-PRESTIGE INSPIRE FOUNDATIONAIC-PRESTIGE INSPIRE FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL
ITA 672/IND/2026[NIL]Status: Disposed10/8/2026
