← All Benches
ITAT Indore Bench
5,727 judgments
SHUBHAM SHIKSHA & SWASTHYA LOK KALYAN SANSTHAN,GWALIOR vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 660/IND/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
SHUBHAM SHIKSHA & SWASTHYA LOK KALYAN SANSTHAN,GWALIOR vs CIT EXEMPTION, BHOPAL, BHOPAL
ITA 659/IND/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
INDORE PARASPAR PARMARTHIK NYAS,INDORE vs INCOME TAX OFFICER - EXEMPTION WARD, INDORE
ITA 652/IND/2026[NIL]Status: Disposed10/8/2026
SHRI DIGAMBAR JAIN PARWAR SABHA,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 650/IND/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
SHRI DIGAMBAR JAIN PARWAR SABHA,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 649/IND/2026[NIL]Status: Disposed10/8/2026
ASPI FOUNDATION,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 639/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
ASPI FOUNDATION,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 637/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
TRIVEDI CHARITABLE FOUNDATION,MHOW vs ITO EXEMPTION, INDORE
ITA 597/IND/2026[NILL]Status: Disposed10/8/2026
DESHGAON MEDIA FOUNDATION,INDORE vs INCOME TAX EXEMPTION, BHOPAL
ITA 59/IND/2026[2024-25]Status: Disposed10/8/2026AY 2024-25
AATMA PRAKASH MENTAL HEALTH FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 583/IND/2026[NA]Status: Disposed10/8/2026
DESHGAON MEDIA FOUNDATION,INDORE vs INCOME TAX EXEMPTION, BHOPAL
ITA 58/IND/2026[2024-25]Status: Disposed10/8/2026AY 2024-25
NARAYAN BANSAL CHARITABLE TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 476/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
NARAYAN BANSAL CHARITABLE TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 475/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
I MOMS WELFARE SOCIETY,INDORE vs THE COMMISSIONER OF INCOME TAX, BHOPAL
ITA 461/IND/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
INDORE CHAI VYAPARI PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 457/IND/2026[2025-26]Status: Disposed10/8/2026AY 2025-26
INDORE CHAI VYAPARI PARMARTHIK TRUST,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 448/IND/2026[NIL]Status: Disposed10/8/2026
JYOTI CHALLANI,INDORE vs INCOME TAX OFFICER-5(1), INDORE, INDORE
ITA 447/IND/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
JAZBA CHARITABLE TRUST,INDORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 353/IND/2026[-]Status: Disposed10/8/2026
JAZBA CHARITABLE TRUST,INDORE vs CIT EXEMPTION, BHOPAL
ITA 352/IND/2026[0]Status: Disposed10/8/2026
MAHAMAYA MANDIR,BHOPAL vs ITO-4(1), BHOPAL
ITA 327/IND/2026[2020-21]Status: Disposed10/8/2026AY 2020-21
