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ITAT Indore Bench
5,727 judgments
RADHA SAHU,BIORA RAJGARH vs ITO RAJGARH, RAJGARH
ITA 279/IND/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
BHAN KISHORE GOSWAMI,BHOPAL vs BPL/W/92/33/ITO,4(1), BHOPAL
ITA 272/IND/2026[2011-12]Status: Disposed10/8/2026AY 2011-12
CHRYSLER CONSTRUCTION PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER -1(1), INDORE, INDORE
ITA 989/IND/2025[2016-17]Status: Disposed10/8/2026AY 2016-17
JILA SAHAKARI KENDRIYA BANK MYDT VIDISHA,VIDISHA vs DCIT/ACIT 3(1), BHOPAL, BHOPAL
ITA 988/IND/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
SANYOG KUMAR BHANDARI,BHOPAL vs ITO-2(4), BHOPAL, BHOPAL
ITA 981/IND/2025[2012-13]Status: Disposed10/8/2026AY 2012-13
SAKAM CHARITABLE TRUST,INDORE vs INCOME TAX OFFICER, EXEMPTION WARD
ITA 859/IND/2025[NA]Status: Disposed10/8/2026
MIRABAI,INDORE vs ITO 1(1), IND, INCOME TAX DEPARTMENT, MAIN BUILDING, INDORE
ITA 773/IND/2025[2018-19]Status: Disposed10/8/2026AY 2018-19
MRIG TRISHNA JANKALYANKARI SAMAJ SEVI SANTHA,GADAGAURI TAH-CHARAMA vs INCOME TAX OFFICER, INCOME TAX OFFICE WARD
ITA 698/IND/2025[2025.26]Status: Disposed10/8/2026
BABU BHAGWATI PRASAD KEDIA FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 545/IND/2025[-]Status: Disposed10/8/2026
UTKRISHTHA SHIKSHA SAMITI INDORE,INDORE vs ACIT 1(1), INDORE
ITA 437/IND/2025[2021-22]Status: Disposed10/8/2026AY 2021-22
SWASTIK AGRO IMPEX (INDIA) LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX - 5(1), BHOPAL
ITA 1178/IND/2025[2013-14]Status: Disposed10/8/2026AY 2013-14
GURUWESHVAR SHANI FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
ITA 1024/IND/2025[NA]Status: Disposed10/8/2026
RASHMI AGARWAL,INDORE vs INCOME TAX OFFICER, WARD 1(4), INDORE, INDORE
ITA 468/IND/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
AGRA-GWALIOR PATHWAYS PRIVATE LIMITED,MHOW vs DCIT/ACIT/1(1), INDORE
ITA 462/IND/2025[2020-21]Status: Disposed5/8/2026AY 2020-21
R.K.TRADING CO.,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 261/IND/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
GOPI KISAN TAPDIA,KUKSHI, DHAR vs ITO DHAR, DHAR
ITA 248/IND/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
PRATHMIK KRASHI SAKA SHAKARI SAMITI CHATHOLI,CHATHOLI SIRONJ vs ITO, VIDISHA, VIDISHA
ITA 57/IND/2026[2018-19]Status: Disposed30/7/2026AY 2018-19
SATISH SHUKLA,BHOPAL vs INCOME TAX OFFICER (1)(1) BHOPAL, BHOPAL
ITA 525/IND/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
RAJENDRA KUMAR BHANDARI,INDORE vs ITO-1, RATLAM, RATLAM
ITA 517/IND/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
SRI DIGAMBAR JAIN SAMMEDACHAL VIKAS COMMITTEE,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 461/IND/2025[Not Applicable]Status: Disposed30/7/2026