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ITAT Indore Bench
5,727 judgments
UMESH TIWARI,INDORE vs INCOME TAX OFFICER -1(2), INDORE
ITA 414/IND/2025[2018-19]Status: Disposed30/7/2026AY 2018-19
AZIZ,INDORE vs INCOME TAX OFFICER-5(3), INDORE
ITA 1185/IND/2025[2017-18]Status: Disposed30/7/2026AY 2017-18
ABHISHEK RAI,VIDISHA vs ITO, VIDISHA
ITA 1155/IND/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
C K COTSPIN PRIVATE LIMITED,BURHANPUR vs THE ACIT / DCIT 4(1), INDORE, INDORE
ITA 1013/IND/2025[2020-21]Status: Disposed30/7/2026AY 2020-21
MOHAMMED OMER SIDDIQUI,BHOPAL vs INCOME TAX OFFICER 4(3), BHOPAL, BHOPAL
ITA 1012/IND/2025[2011-12]Status: Disposed30/7/2026AY 2011-12
ABHIMANYU YADAV,INDORE vs ITO-1(1), INDORE, INDORE
ITA 910/IND/2025[2015-16]Status: Disposed13/7/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, BHOPAL vs SHREE SAMRIDDHI TRADERS, UJJAIN
ITA 896/IND/2025[2022-23]Status: Disposed13/7/2026AY 2022-23
JYOTI SANJAY AGRAWAL,NEEMUCH vs DCIT/ACIT 1(1), UJN, UJJAIN
ITA 830/IND/2025[2018-19]Status: Disposed13/7/2026AY 2018-19
LAXMINARAYAN,INDORE vs THE ITO-3(3), INDORE, INDORE
ITA 8/IND/2025[2011-12]Status: Disposed13/7/2026AY 2011-12
M.P STATE SEED CERTIFICATION AGENCY,BHOPAL vs CIT(EXEMPTION), BHOPAL
ITA 165/IND/2025[2024-2025]Status: Disposed13/7/2026AY 2024-2025
M P RAJYA JAIVIK PRAMANIKARAN SANSTHA SAMITI,BHOPAL vs CIT(EXEMPTION), BHOPAL
ITA 163/IND/2025[2024-25]Status: Disposed13/7/2026AY 2024-25
SMT. POONAM RATHORE,SEHORE vs INCOME-TAX OFFICER, SEHORE, SEHORE
ITA 302/IND/2026[2011-12]Status: Disposed10/7/2026AY 2011-12
ITO, INDORE vs FARHAN KHAN, INDORE
ITA 985/IND/2025[2024-25]Status: Disposed10/7/2026AY 2024-25
DWARKA PRASAD TAYAL,SENDHWA vs ITO, SENDHWA, SENDHWA
ITA 978/IND/2025[2011-12]Status: Disposed10/7/2026AY 2011-12
CHOGALAL PRAKASH CHANDRA,NEEMUCH vs INCOME-TAX OFFICER, NEEMUCH
ITA 976/IND/2025[2013-14]Status: Disposed10/7/2026AY 2013-14
AADIM JAATI SAHAKARI SANSTHA MARYADTI BIRMAWAL,RATLAM vs IT0-1, RATLAM, RATLAM
ITA 522/IND/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
RAJ KUMAR CHOUDHARY,BHANPURA vs ITO, MANDSAUR
ITA 460/IND/2026[2023-24]Status: Disposed9/7/2026AY 2023-24
IKRAM UDDIN,BHOPAL vs ITO,4(1), BHOPAL, BHOPAL
ITA 339/IND/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
SHRI SHRIRAM PARMARTHIK TRUST,INDORE vs INCOME TAX OFFICER WARD EXEMPTION INDORE, INDORE
ITA 294/IND/2026[2019-20]Status: Disposed9/7/2026AY 2019-20
BHOPAL GARAGE & SERVICE STATION,BHOPAL vs DCIT/ACIT 3(1), BHOPAL, BHOPAL
ITA 987/IND/2025[2017-18]Status: Disposed9/7/2026AY 2017-18