ITAT Indore Bench

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE DCIT-1(1), INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JETENDRA SINGH CHOUHAN,INDORE vs INCOME-TAX OFFICER, 4(1), INDORE, INDORE

SHRI BANKHANDI HANUMAN BAGICHI DHARMIK PARMARTHIK AVAM SARVAJANIK NYAS,INDORE vs ITO EXEMPTION, BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

LATE SHRI WIRENDRA SINGH BOLIA,MANIK BAGH ROAD INDORE vs JURISDICTIONAL AO, INDORE/INCOME TAX OFFICER, NFAC , INDORE/DELHI

SANDEEP POTE,BETUL vs ITO,BETUL, BETUL

MUKESH KUMAR AGRAWAL,BETUL vs ITO,BETUL, BETUL

MAHARSHI SHRING SAMAJOTTHAN SAMITI,UJJAIN vs CIT EXEMPTION, BHOPAL

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

FARHAT KHATUN,CHHOTI KHAGUL vs CIT APPEAL, INCOME TAX

KHANDWA INDUSTRIES PRIVATE LIMITED,INDORE vs ACIT, KHANDWA, KHANDWA

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

RSRG DEVBUILD P. LTD,INDORE vs INCOME TAX OFFICER 4(1), INDORE

MAHAVIR YUVA SARVA SHIKSHA SAMAJIK SAMITI,UJJAIN vs CIT EXEMPTION BHOPAL, BHOPAL

SANGHVI FOODS PRIVATE LIMITED,INDORE vs DCIT 4(1), INDORE

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ADIM JATI SEWA SAHAKARI SAMITI MARYA KHEDI SAWLIGAD,KHEDISAWLIGARH (BETUL) vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT (FACELESS UNIT)