ITAT Indore Bench
5,736 judgments
SHREE STHANAKVASI JAIN SANGH,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
NEK KARYA SEWA SAMITI,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
NAV APOORV AMAR WELFARE DHARMIK AND PARMARTHIK TRUST,INDORE vs CIT EXEMPTION , BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
GURUDWARA SHRI GURU ANGADDEVJI SAHEBJI NYAS,INDORE vs CIT (E), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHREE STHANAKVASI JAIN SANGH CLERK COLONY INDORE ,INDORE vs CIT(EXEMPTION) BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MANTRI BROS,NEEMUCH vs ASSESSING OFFICER, INCOME-TAX
SUBHASH CHANDRA AGRAWAL,JHABUA vs INCOME TAX OFFICER ITO-1, O/P DISTRICT TELECOM ENGINEER, BSNL ADMINSTRATIVE BUILDING, RATANPURA, JHABUA
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JILA SAHKARI KENDRIYA BANK MARYADIT,JHABUA vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SAMARPAN SEVA SAMITI SAMARTH DESH SAMARDH DESH,RAIPUR vs INCOME TAX OFFICER-2(1), INDORE, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHRI STHANKVASI JAIN SANGH CLERK COLONY, INDORE,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PINTU TILLANI,BURHANPUR vs INCOME TAX OFFICER, BURHANPUR, BURHANPUR
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KUSUMLATA GARG,INDORE vs DCIT ACIT 3 (1) INDORE, INDORE
M/S. TESLA TRANSFORMERS LTD.,BHOPAL vs ACIT-3(1), BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M. JOSHI (Judicial Member)
NAV APOORV WELFARE DHARMIK AND PARMARTHIK TRUST,INDORE vs CIT (EXEMPTION) BHOPAL, BHOPAL
NEK KARYA SEWA SAMITI,INDORE vs CIT EXEMPTION BHOPAL, BHOPAL
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED,BHOPAL vs DCIT ACIT 2(1), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
KANCHANTARA DEVCON P. LTD.,SHUJALPUR MANDI vs ITO, SHAJAPUR
SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
