ITAT Indore Bench

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs CHHATTISGARH NIJI VISHWAVIDYALAYA VINIYAMAK AAYOG, RAIPUR

MS. TIRUPATI REALITIES,UJJAIN vs ITO-2(1), UJJAIN

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ANIL KUMAR GUPTA,BHOPAL vs ITO, 4(3), BHOPAL, OFFICE OF ITO BHOPAL

PALASH BADOLE,PROP- DUTTA ENTERPRISES,BHOPAL vs ITO 5 (2) , BHOPAL

AVAILABLE FINANCE LIMITED,INDORE vs DCIT 1(1) , INDORE

SH. BAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)

SAHARAYN UNIVERSAL MULTIPURPOSE SOCIETY LIMITED,BHOPAL vs THE COMMISSIONER OF INCOME TAX (APPEALS), BHOPAL

VISION INFINITY LIMITED,BHOPAL vs ACIT-3(1), BHOPAL, BHOPAL

Shri Sanjay Garg (Judicial Member), Shri Bhagirath Mal Biyani (Accountant Member)

INCOME TAX OFFICER INDORE 5(1), INDORE vs UMANG DEVELOPERS, INDORE

INCOME TAX OFFICER 5(1), INDORE vs UMANG DEVELOPERS, INDORE