← All Benches
ITAT Indore Bench
5,736 judgments
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC - TDS, GHAZIABAD, U.P.
ITA 51/IND/2024[2017-18]Status: Disposed7/4/2025AY 2017-18
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC- TDS, GHAZIABAD, U.P.
ITA 50/IND/2024[2017-18]Status: Disposed7/4/2025AY 2017-18
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC - TDS, GHAZIABAD, U.P.
ITA 49/IND/2024[2016-17]Status: Disposed7/4/2025AY 2016-17
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC - TDS, GHAZIABAD, U.P.
ITA 48/IND/2024[2016-17]Status: Disposed7/4/2025AY 2016-17
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC-TDS, GHAZIABAD, U.P.
ITA 47/IND/2024[2016-17]Status: Disposed7/4/2025AY 2016-17
MPCON LIMITED,BHOPAL vs ACIT - 2(1), BHOPAL
ITA 465/IND/2024[2012-2013]Status: Disposed7/4/2025AY 2012-2013
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC - TDS, GHAZIABAD, U.P.
ITA 46/IND/2024[2016-17]Status: Disposed7/4/2025AY 2016-17
SUPERDIENTENT DISTT JAIN BARWANI,BARWANI, M.P. vs THE ACIT, CPC - TDS, GHAZIABAD, U.P
ITA 45/IND/2024[2016-17]Status: Disposed7/4/2025AY 2016-17
RAMESHCHANDRA DETHALIYA,SHAJAPUR vs INCOME TAX OFFICER , SHAJAPUR, SHAJAPUR
ITA 429/IND/2024[2010-11]Status: Disposed7/4/2025AY 2010-11
SATISH KUMAR RADHESHYAM CHOUDHARI,INDORE vs INCOME TAX OFFICER, INDORE
ITA 406/IND/2024[2013-14]Status: Disposed7/4/2025AY 2013-14
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SALMA SULTAN,UJJAIN vs ITO-3(2) BHOPAL, BHOPAL
ITA 391/IND/2024[2011-2012]Status: Disposed7/4/2025AY 2011-2012
DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs GOPAL LALJI MAHARAJ TRUST , JABALPUR
ITA 295/IND/2024[2017-18]Status: Disposed7/4/2025AY 2017-18
DUGDH UTPADAN SAHAKARI SAMITI MARYADIT,BARWANI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, SENDHWA
ITA 760/IND/2024[2018-19]Status: Heard4/4/2025AY 2018-19
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 625/IND/2024[2015-16]Status: Heard4/4/2025AY 2015-16
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 624/IND/2024[2014-15]Status: Heard4/4/2025AY 2014-15
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 623/IND/2024[2013-14]Status: Heard4/4/2025AY 2013-14
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 622/IND/2024[2012-13]Status: Heard4/4/2025AY 2012-13
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 621/IND/2024[2011-12]Status: Heard4/4/2025AY 2011-12
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 620/IND/2024[2015-16]Status: Heard4/4/2025AY 2015-16
OM SHANTI MOTORS,BHOPAL vs ACIT CENTRAL-1, BHOPAL, AAYAKAR BHAWAN, HOSHANGABAD ROAD, ARERA HILLS, BHOPAL - (FRONT OF MAILDA MILL)
ITA 619/IND/2024[2014-15]Status: Heard4/4/2025AY 2014-15
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
