ITAT Indore Bench
5,736 judgments
GOPAL AGRAWAL (HUF),BETUAL vs I.T.O. BETUL WARD , BETUL
TEJU PARVAT,SANVER vs ITO-1(1), INDORE
BAL MUKUND PATIDAR,BHOPAL vs DEPUTY COMMISIONER OF ITO 2(3), BHOPAL
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
ASHISH AGRAWAL,GWALIOR vs ITO -2(4) BHOPAL, BHOPAL
ILIYAS,KHARGONE vs INCOME TAX OFFICER, DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MAHENDRA SINGH,BHOPAL vs INCOME TAX OFFICER, BHOPAL
M P BUILDERS AND DEVELOPERS,BHOPAL vs ADIT-CPC, BENGALURU, BENGALURU
PREM CHAWLA LEGAL HEIR OF LATE SMT SUDESH CHAWLA,BHOPAL vs ASSTT. COMM. OF I.TAX 1(1) BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA LEGAL HEIR OF LATE SMT. SUDESH CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA LEGAL HEIR OF LATE SMT. SUDESH CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA LEGAL HEIR OF LATE SMT. SUDESH CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA LEGAL HEIR OF LATE SMT. SUDESH CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA LEGAL HEIR OF LATE SMT. SUDESH CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
PREM CHAWLA,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT\nMEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)
