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ITAT Indore Bench

5,736 judgments

JAI PRAKASH SHAHANI,INDORE vs INCOME TAX OFFICER - NFAC, DELHI

ITA 524/IND/2023[2014-15]Status: Disposed29/4/2025AY 2014-15

SHRI MANISH BORAD (Accountant Member)

RAMESHCHANDRA SURESHKUMAR,UJJAIN vs ITO-1(1), UJJAIN, UJJAIN

ITA 319/IND/2023[2012-13]Status: Disposed29/4/2025AY 2012-13

M/S. SITA HOMES PVT. LTD.,INDORE vs THE DCIT-CPC, BANGLORE

ITA 196/IND/2022[2018-19]Status: Disposed29/4/2025AY 2018-19

RUPESH JAISWAL,INDORE vs INCOME TAX OFFICER, INDORE

ITA 889/IND/2024[2017-18]Status: Disposed28/4/2025AY 2017-18

PRAKASH MANDHWANI,BHOPAL vs CIT(A), NFAC

ITA 873/IND/2024[2013-14]Status: Disposed28/4/2025AY 2013-14

M/S SHISHUKUNJ EDUCATIONAL SOCIETY,THE SHISHUKUNJ INTERNATIONAL SCHOOL, GRAM JHALARIA vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), DIRECTOR GENERAL OF INCOME TAX. AAYKAR BHAWAN,

ITA 806/IND/2024[2024-25]Status: Disposed28/4/2025AY 2024-25

SHREENATH BUILDERS AND DEVELOPERS,INDORE vs ITO -1(1), INDORE, INDORE

ITA 672/IND/2024[2017-18]Status: Disposed28/4/2025AY 2017-18

MUKESH KUMAR RATHORE ,BETUL vs ITO, BETUL

ITA 657/IND/2024[2018-19]Status: Disposed28/4/2025AY 2018-19

LATE SHRI. MADAN MOHAN JHAWAR THROUGH LEGAL HEIR PRIYA GILDA,RAISEN, MADHYA PRADESH vs INCOME TAX OFFICER, RAISEN, MADHYA PRADESH

ITA 633/IND/2024[2017-18]Status: Disposed28/4/2025AY 2017-18

ASSISSTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs PATEL MOTORS INDORE PRIVATE LIMITED, INDORE

ITA 628/IND/2024[2020-21]Status: Disposed28/4/2025AY 2020-21

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

MOHANLAL NAGAR,MADHYA PRADESH vs THE INCOME TAX, OFFICER-1, RATLAM, RATLAM

ITA 257/IND/2024[2014-15]Status: Disposed28/4/2025AY 2014-15

CHANCHAL NALWAYA,INDORE vs ITO 3(3), INDORE

ITA 296/IND/2023[2013-14]Status: Disposed28/4/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SIR SYED EDUCATIONAL & WELFARE SOCIETY,BHOPAL vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 821/IND/2024[2018-19]Status: Disposed24/4/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

M/S TRUBA EDUCATION SOCIETY ,BHOPAL vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) BHOPAL, BHOPAL

ITA 801/IND/2024[2023-24]Status: Disposed24/4/2025AY 2023-24

KUSUM YADAV,INDORE vs PCIT (1), INDORE

ITA 511/IND/2024[2014-15]Status: Disposed24/4/2025AY 2014-15

SH. BAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)

KUSUM YADAV,INDORE vs ITO 1(2), INDORE

ITA 518/IND/2023[2014-15]Status: Disposed24/4/2025AY 2014-15

ANISH KUMAR JAISWAL,DEWAS vs INCOME TAX OFFICER , DEWAS

ITA 686/IND/2024[2010-11]Status: Disposed23/4/2025AY 2010-11

INDIRA PATTHAR CO OP SOC LTD,SUWAKEDA vs ITO, NEEMUCH

ITA 604/IND/2024[2019-2020]Status: Disposed23/4/2025AY 2019-2020

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RAHUL JAIN,JAORA DISTRICT RATLAM vs ITO 2 RATLAM, RATLAM

ITA 500/IND/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

PROF. RAJENDRA SINGH SHIKSHAN SAMITI,MANDSAUR vs DCIT, CPC, BENGALURU AND ITO (EXEMPTION), UJJAIN, UJJAIN

ITA 417/IND/2024[2018-19]Status: Disposed23/4/2025AY 2018-19

SH. BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)