ITAT Indore Bench

HARDA NAGAR BAL VIKAS SAMITI HARDA ,SARSWATI SHISHU MANDIR vs ITO-1, HARDA, BHOPAL

SHASHI PRABHA SINGHANIA,NEEMUCH vs INCOME-TAX OFFICER NEEMUCH, NEEMUCH

SIRSETH SARUPCHAND HUKAM CHAND CHARITABLE TRUST,INDORE vs CIT EXEMPTION, BHOPAL

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

MAHESH KUMAR JAIN,VIDISHA vs ITO, VIDISHA

AKHIL KUMAR,BHOPAL vs ITO (IT & TP) , BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

PRAKASH CHAND JAIN,BHOPAL vs INCOME TAX OFFICER-5(2), BHOPAL , BHOPAL

PIYUSH SHARMA,BHOPAL vs INCOME TAX OFFICER 2(3), BHOPAL, BHOPAL

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

NEPAL SINGH KUSHWAH,INDORE vs CIT(A), NFAC

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

DY. COMMISSIONER OF INCOME TAX-3(1), BHOPAL, BHOPAL (M.P) vs UAC COMMODITIES PRIVATE LIMITED, THANE

SHRI PARESH M. JOSHI (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)

MADHYA PRADESH MADHYA KSHETRA VIDUT VITARAN COMPANY LIMITED,BHOPAL vs THE DCIT- 2-(1), BHOPAL

MADHYA PRADESH MADHYA KSHETRA VIDUT VITARAN CO LTD,BHOPAL vs THE ITO 2(1), BHOPAL

SANJAY KUMAR BOMB LEGAL HEIR OF LATE SHRI AJIT KUMAR BOMB,NEEMUCH vs INCOME TAX OFFICER NEEMUCH, NEEMUCH

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ANITA KESARI,INDORE vs ASSESSMENT UNIT, BPL-W-(51)-(1), INDORE

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

PRAVEEN AGRAWAL ,INDORE vs DCIT 4(1) INDORE, INDORE

M/S. BHARAT HEAVY ELECTRICAL EMPLOYEES COOPERATIVE LTD.,BHOPAL vs ITO-5(2), BHOPAL

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RITIKA JAIN,THANE vs ITO(IT TP), BHOPAL, AAYKAR BHAVAN

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

GULABSINGH RAGHUWANSHI HUF,INDORE vs INCOME TAX OFFICE 2(5) , INDORE

SANDEEP KUMAR YADAV,BETUL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHO

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

INFOBEANS TECHNOLOGIES LIMITED,INDORE, M.P. vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX, INDORE - 1, INDORE, M.P.

SH. BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

ANURAG SINGH SUGANDHI,BHOPAL vs INCOME TAX OFFICER, BHOPAL