ITAT Indore Bench
5,736 judgments
ATUL BANSAL,INDORE vs ADDITIONA, JOIN, DEPUTY, ASSISTANT COMMISSIONER OF INCOME TAX, INCOME TAX OFFICER NFAC DELHI, NATIONAL FACELESS ASSESSMENT CENTRE DELHI
CHAIN SINGH,SANVDIYA vs INCOME TAX OFFICCER 2(1), INCOME TAX DEPARTMENT
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
CHAIN SINGH,SANADIYA vs INCOME TAX OFFICCER , INCOME TAX DEPRTMENT INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
HARIOM COLD STORAGE,DHARAWARA vs ITO 4(4), INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
THE DCIT CENTRAL-2, INDORE vs SHRI AJIT JAIN, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
THE DCIT CENTRAL-2, INDORE vs SHRI JITENDRA SINGH RATHORE, INDORE
DCIT-3(1), BHOPAL, BHOPAL vs MANIDHARI JEWELLERS, BHOPAL
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SHRI JAGDISH KUMAR GULIA,BHOPAL vs THRE ASSTT.DIRECTORE OF INCOME TAX ,CPC, BENGALURU
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
AMARJEET SINGH BHATIA,INDORE vs ITO 2(1), IND, INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PRASAM RAKESH CHOUDHARY,GIRNAR SOCIETY, BAPURAO GALLI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL -1, BHOPAL, AAYKAR BHAWAN
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PRASAM RAKESH CHOUDHARY,GIRNAR SOCIETY, BAPURAO GALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, BHOPAL, AAYKAR BHAWAN
PRASAM RAKESH CHOUDHARY,GIRNAR SOCIETY, BAPURAO GALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL - 1, BHOPAL, AAYKAR BHAWAN, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PRASAM RAKESH CHOUDHARY,GIRNAR SOCIETY, BAPURAO GALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL - 1, BHOPAL, AAYKAR BHAWAN
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PRASAM RAKESH CHOUDHARY ,GIRNAR SOCIETY, ITWARI, NAGPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX - 1, BHOPAL, AAYKAR BHAWAN, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DXC TECHNOLOGY INDIA PVT LTD,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), INDORE, INDORE
CHANDRAKANT BAJAJ,SILICON CITY vs CIT, INCOME TAX DEPARTMENT
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BHOPAL vs MADHYA PRADESH RAJYA SAHAKARI ANUSUCHIT JATI VITT EVAM VIKAS NIGAM, BHOPAL
M/S DAULATARAM ENGINEERING SERVICES P.LTD,MANDIDEEP vs THE ADIT/CPC , BANGALORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SUCH MEDIA PUBLICATION P LTD ,CIT (A) NFAC DELHI vs NFAC DELHI, DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
