ITAT Indore Bench
5,736 judgments
MUNNALAL,KAJLANA, MOLANA, BADNAGAR, UJJAIN vs ITO, UJJAIN, UJJAIN
SHRI PARESH M JOSHI (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VAISHALI DEVELOPERS & BUILDERS ,BHOPAL vs INCOME TAX OFFICER-1(2), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M.JOSHI (Judicial Member)
ANIRUDH SINGH PATEL,BHOPAL vs CIT(A), DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
ANAND AGRAWAL,BHOPAL vs INCOME TAX OFFICER 1 HARDA, HARDA
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
C.I. FINLEASE PRIVATE LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX -1(1), BHOPAL
C.I. FINLEASE PRIVATE LIMITED,BHOPAL vs DCIT-1(1), BHOPAL
MOHAR SINGH GOUR,BHOPAL vs ITO NFAC, DELHI
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MOHAR SINGH GOUR,BHOPAL vs ITO NFAC, DELHI
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
RAJEEV KAPOOR,BHOPAL vs ACIT 2(1), BHOPAL
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KALIM KHAN,INDORE vs INCOME TAX OFFICER, INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
BHART VARMA,DHAR vs INCOME TAX OFFICER 1(4), INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
C.I. FINLEASE PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER - 1(3), BHOPAL, BHOPAL
RAJESH MANGAL,INDORE vs THE ASST. COMMISSIONER OF INCOME TAX -3(1), INDORE
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
RAVINDRA PATIDAR,RUNJI, GAUTAMPURA vs NFAC, DELHI, DELHI
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
RIYAZ QURESHI ,JHABUA vs INCOME TAX OFFICER, JHABUA
RIYAZ QURESHI ,JHABUA vs INCOME TAX OFFICER, JHABUA
RIYAZ QURESHI ,JHABUA vs INCOME TAX OFFICER, INCOME TAX
ASHWINI SHRIVASTAVA,BHOPAL vs ITO-2(5), BHOPAL
BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)