ITAT Indore Bench
5,736 judgments
AVDHESH,PATEL NAGAR vs INCOME TAX OFFICER, DHAR
JCIT OSD CENTRAL-1, BHOPAL vs M/S SHAKSHI TOWN SHIP P LTD, GWALIOR
ASSISTANT COMMISSIONER OF INCOME TAX - 4(1), INDORE, INDORE vs KHANDWA INDUSTRIES PRIVATE LIMITED, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RISHABH KUMAR JAIN,BHOPAL vs ITO, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
ITO(EXEMPTION), INDORE vs AROGYA SEVA MANDAL, BURHANPUR MADHYA PRADESH
SUNIL KUMAR DAWAR,BHOPAL vs DY.COMMISSIONER OF INCOME TAX-4(1) BHOPAL, BHOPAL
RAJMAL MEWADA,SEHORE vs CIT(A), DELHI
RADHA BAI,BHOPAL vs ITO 5(1) BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RADHA BAI,BHOPAL vs ITO 5(1), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
VANDANA SONI,MANASA vs ITO, NEEMUCH
ACIT-1(1), INDORE vs RANBIR SINGH, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
MADHYA PRADESH MADHYA KSHETRA VIDUT VITARAN CO. LTD,BHOPAL vs THE ACIT,CENTRAL-2 (1), BHOPAL
WAKEUP FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
SHRI PARESH M. JOSHI (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
WAKEUP FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
SHRI PARESH M. JOSHI (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
LAXMI LAND DEVELOPERS P. LTD,.,INDORE vs ITO-1(3), INDORE
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SOCIETY FOR INFORMATION TECHNOLOGY DEVELOPMENT,BHOPAL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KISHAN RAM VISHNOI,BHOPAL vs ITO-3(1), BHOPAL, BHOPAL
KISHAN RAM VISHNOI,BHOPAL vs ITO-3(1), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RADHIKA DEVCON PRIVATE LIMITED,INDORE vs ITO-4(1), INDORE, INDORE
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
