ITAT Indore Bench
5,736 judgments
PRABHA TRIPATHI L/R OF LATE RAGHAV RAM TRIPATHI,BHOPAL vs INCOME TAX OFFICER -2(4), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RAMESH,GAWALI PALASIA, MHOW vs ITO-5(1), INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
YUVRAJ AGRICHEM INDIA PRIVATE LIMITED,INDORE vs ITO-4(5), INDORE, INDORE
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DCIT-5(1), BHOPAL, BHOPAL vs M P STATE TOURISM DEVELOPMENT CORPORATION LIMITED, BHOPAL
DCIT, CIRCLE-5(1), BHOPAL, BHOPAL vs M P STATE TOURISM DEVELOPMENT CORPORATION LIMITED, BHOPAL
DCIT, CIRCLE-5(1), BHOPAL, BHOPAL vs M P STATE TOURISM DEVELOPMENT CORPORATION LIMITED, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
TUSHAR ENTERPRISES,BHOPAL vs ACIT (1), BHOPAL
ADIM JATI SEVA SAHAKARI SAMITI MARYADIT,HARDA MADHYA PRADESH vs NFAC, ITO(1) HARDA, HARDA
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
ABHAY SINGH,INDORE vs ITO-3(1), INDORE, INDORE
ABHAY SINGH,INDORE vs ITO-3(1), INDORE, INDORE
AKHIL BHARTIYA SHRI SWAMI SITARAMACHARYA BHAGWAT GHOSTHI NYAS.,ITARSI vs CIT,BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SAMI ULLAH KHAN,BHOPAL vs INCOME TAX OFFICER 1(2), BHOPAL
LAL SAHAB CHOUREY,HOSHANGABAD, M.P. vs COMMISSIONER OF INCOME TAX APPEALS/ NFAC, DELHI, DELHI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MORNI SAREES PRIVATE LIMITED,INDORE vs ASST. DIRECTOR OF INCOME TAX, INCOME TAX DEPARTMENT
SANJEEV AGRAWAL,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-2, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MAHATMA GANDHI STATE INSTITUTE OF RURAL DEVELOPEMENT,ADHARTAL vs ACIT TDS, BHOPAL
JAYKRISHNAN NAIR,MUMBAI vs COMMISSIONER OF INCOME TAX APPEALS, DELHI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JAYKRISHNAN NAIR,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX -3(1, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MAHENDRA KUMAR VERMA,INDORE vs ITO-4(1), INDORE, INDORE
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)