ITAT Indore Bench

LATE VINAYAK PURANIK THROUGH LEGAL HEIR YASH PURANIK,INDORE vs INCOME TAX OFFICER, WARD 3(2), INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ARUN KUMAR SHRIVASTAVA,INDORE vs ASST. DIRECTOR OF INCOME TAX, CPC, INDORE

FREQUENT STOCK AND SHARES PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER 1(1), INDORE, INDORE

FREQUENT STOCK AND SHARES PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER 1(3), INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

FREQUENT STOCK AND SHARES PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER 1(1), INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MOTIKA FINANCE LIMITED,JAIPUR vs ASSISTANT. COMMISSIONER OF INCOME TAX-3(1), INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MOTIKA FINANCE LIMITED,JAIPUR vs ASSISTANT. COMMISSIONER OF INCOME TAX- CIRCLE-3(1),INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MOTIKA FINANCE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX -3(1),INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MEHI POWER TRANSFORMERS ,INDORE vs DCIT-4(1), INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SHRI DIGAMBER JAIN JANGDA PORWAD,INDORE vs CIT EXEMPTION, BHOPAL

PRATIBHA JAIN,INDORE vs DEPUTY DIRECTOR OF INCOME TAX, CPC, BENGALURU, CPC, BENGALURU

SHISHUKUNJ EDUCATIONAL SOCIETY ,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) BHOPAL, BHOPAL

KAUSHALYA AGARWAL TRUST,INDORE vs CPC BANGLORE, INCOME TAX DEPARTMENT, INDORE

PRADEEP HIRANI PROP. FOUNTAIN HEAD,BHOPAL vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, BHOPAL

MAYANK RAGHUWANSHI,SEVANI MALAVA vs ITO-1, ITARSI, HOSHANGABAD

INCOME TAX OFFICER-1(1), INDORE, INDORE vs ANANT STEEL PRIVATE LIMITED, INDORE

KALA JAIN,INDORE vs INCOME TAX OFFICER, DELHI

BHAGWAN SINGH,INDORE vs ITO-4(4), INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

KAMAL KISHORE LAKHENA,BARWANI vs ITO, SENDHWA, SENDHWA

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

PRABHA TRIPATHI L/R OF LATE RAGHAV RAM TRIPATHI,BHOPAL vs INCOME TAX OFFICER 2(1), BHOPAL