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ITAT Indore Bench
5,736 judgments
JAI PRAKASH NARAYAN SHARMA,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX-2(1), INDORE
ITA 807/IND/2024[2016-17]Status: Disposed15/7/2025AY 2016-17
MOHAN JHAWAR,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1),INDORE, INDORE
ITA 110/IND/2025[2016-2017]Status: Disposed10/7/2025AY 2016-2017
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
MANISHA JHAWAR,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX -3(1),INDORE, INDORE
ITA 106/IND/2025[2012-2013]Status: Disposed10/7/2025AY 2012-2013
SHREE RAJENDRA SURI SAH SAKH SANTHA MYD,RAJGARH, DHAR vs THE ITO, DHAR, DHAR
ITA 786/IND/2024[2015-16]Status: Disposed9/7/2025AY 2015-16
BHAGWANDAS ZALANI FAMILY CHARITABLE TRUST,INDORE vs CIT(E), BHOPAL
ITA 777/IND/2024[-]Status: Disposed8/7/2025
BHAGWANDAS ZALANI FAMILY CHARITABLE TRUST,INDORE vs CIT(EXEMPTION), BHOPAL
ITA 776/IND/2024[-]Status: Disposed8/7/2025
ACIT-1(1), INDORE, INDORE vs SANJAY LADDHA, INDORE
ITA 658/IND/2024[2017-18]Status: Heard8/7/2025AY 2017-18
INCOME TAX OFFICER 2(1), BHOPAL, BHOPAL vs PURUSHOTTAM GUPTA, BHOPAL
ITA 278/IND/2024[2016-17]Status: Disposed8/7/2025AY 2016-17
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 91/IND/2025[2017-18]Status: Disposed7/7/2025AY 2017-18
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 90/IND/2025[2016-17]Status: Disposed7/7/2025AY 2016-17
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 89/IND/2025[2015-16]Status: Disposed7/7/2025AY 2015-16
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 88/IND/2025[2014-15]Status: Disposed7/7/2025AY 2014-15
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 87/IND/2025[2013-14]Status: Disposed7/7/2025AY 2013-14
JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
ITA 86/IND/2025[2010-11]Status: Disposed7/7/2025AY 2010-11
MORNI SAREES PRIVATE LIMITED,INDORE vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 910/IND/2024[2021-22]Status: Disposed7/7/2025AY 2021-22
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PANKAJ DODWANI,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, INDORE
ITA 373/IND/2024[2014-15]Status: Disposed7/7/2025AY 2014-15
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PANKAJ DODWANI,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, INDORE, INDORE
ITA 363/IND/2024[2013-14]Status: Disposed7/7/2025AY 2013-14
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PRAKASHCHAND RAMCHANDRA BAJAJ,INDORE (MP) vs INCOME TAX OFFICER 5(1), INDORE
ITA 891/IND/2024[2017-18]Status: Disposed4/7/2025AY 2017-18
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
BARKATULLAH VISHWAVIDYALAYA,BHOPAL vs ITO NFAC, DELHI
ITA 871/IND/2024[2019-2020]Status: Disposed4/7/2025AY 2019-2020
BALIBAI BADRILAL MUKATI,BARWANI vs INCOME TAX OFFICER, WARD SENDHWA, SENDHWA
ITA 920/IND/2024[2015-16]Status: Disposed2/7/2025AY 2015-16
SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M. JOSHI (Judicial Member)