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ITAT Indore Bench

5,736 judgments

ASSISTANT COMMISSIONER OF INCOME TAX-4(1), INDORE, INDORE vs SUSHIL DUTT PANDEY, KHARGONE

ITA 232/IND/2024[2017-18]Status: Disposed21/7/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DEEPA SINGH,BHOPAL vs INCOME TAX OFFICER ITR5(2), BHOPAL

ITA 117/IND/2025[2017-2018]Status: Disposed18/7/2025AY 2017-2018

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DEVI ANUSUIYA VIDYA SANSTHAN,1812 A B ROAD ,LASUDIA MORI DEWAS NAKA INDORE vs CIT EXEMPTION, BHOPAL

ITA 924/IND/2024[2024-25]Status: Disposed18/7/2025AY 2024-25

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DEVI ANUSUIYA VIDYA SANSTHAN,A B ROAD, LASUDIA MORI DEWAK NAKA vs CIT EXEMTION, BHOPAL

ITA 830/IND/2024[2024-25]Status: Disposed18/7/2025AY 2024-25

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JAIGURUDEV AASHRAM PRABANDHAN TRUST,GRAM MIRJAPUR TEJAJI NAGAR vs CIT EXEMPTION, BHOPAL

ITA 823/IND/2024[2024-25]Status: Disposed18/7/2025AY 2024-25

JAIGURUDEV AASHRAM PRABANDHAN TRUST,GRAM MIRJAPUR TEJAJI NAGAR vs CIT EXEMPTION, BHOPAL

ITA 822/IND/2024[2024-25]Status: Disposed18/7/2025AY 2024-25

RSRG DEVBUILD P. LTD,INDORE vs INCOME TAX OFFICER 4(1), INDORE

ITA 6/IND/2025[2014-15]Status: Disposed17/7/2025AY 2014-15

ABRAR BEG MIRZA,KHARGONE vs INCOME TAX OFFICER, KHARGONE, KHARGONE

ITA 50/IND/2025[2015-16]Status: Disposed17/7/2025AY 2015-16

B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

STUTI CONSTRUCTION PVT LTD,NAGDA vs ITO 2(2), UJJAIN

ITA 326/IND/2025[2014-15]Status: Disposed17/7/2025AY 2014-15

B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RAJ SOYA EXPORT & INVESTMENT LIMITED,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, INDORE

ITA 809/IND/2024[2003-04]Status: Disposed17/7/2025AY 2003-04

B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SEEMA JAIN,INDORE vs ITO 1(1), INDORE

ITA 591/IND/2024[2013-14]Status: Disposed17/7/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MADHYA PRADESH BHOJ OPEN UNIVERSITY,BHOPAL vs NFAC, DELHI, DELHI

ITA 926/IND/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

MADHYA PRADESH BHOJ OPEN UNIVERSITY,BHOPAL vs NFAC, DELHI, DELHI

ITA 925/IND/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SUBODHCHAND SONI,SENDHWA vs AO AU NFAC DELHI, DELHI

ITA 892/IND/2024[2015-16]Status: Disposed16/7/2025AY 2015-16

AJAY KUMAR AGRAWAL,GUMASTA NAGAR, INDORE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NFAC, DELHI

ITA 853/IND/2024[2015-16]Status: Disposed16/7/2025AY 2015-16

SYED AKBAR HUSSAIN,BHOPAL vs CIT(APPEALS) , UNIT-3 COIMBATORE, COIMBATORE

ITA 794/IND/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SANATAN WAREHOUSE,BHOPAL vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI

ITA 745/IND/2024[2022-23]Status: Disposed16/7/2025AY 2022-23

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MANISH KUMAR AGRAWAL,NEEMUCH vs NFAC,DELHI, DELHI

ITA 736/IND/2024[2016-17]Status: Disposed16/7/2025AY 2016-17

JAINAWIN TRADING CORPORATION,BHOPAL vs ACIT, 3(1), BHOPAL

ITA 582/IND/2024[2018-19]Status: Disposed16/7/2025AY 2018-19

PRADEEP TIWARI,BHOPAL vs THE ASSESSMENT UNIT, BHOPAL

ITA 860/IND/2024[2020-21]Status: Disposed15/7/2025AY 2020-21