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ITAT Indore Bench

5,736 judgments

PATIDAR BUILDER PVT LTD,BHOPAL vs AO, BHOPAL, BHOPAL

ITA 557/IND/2023[2011-12]Status: Disposed28/7/2025AY 2011-12

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

PATIDAR BUILER PRIVATE LTD.,BHOPAL vs ASSESSING OFFICER, BHOPAL

ITA 556/IND/2023[2010-11]Status: Disposed28/7/2025AY 2010-11

INCOME TAX OFFICER 3(1), BHOPAL, METRO WALK BUILDING vs RAMESH KUMAR SAHU, LEGAL HEIR OF SMT. RAMPYARI BAI, BHOPAL

ITA 509/IND/2023[2012-2013]Status: Disposed28/7/2025AY 2012-2013

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

INCOME TAX OFFICER, INDORE vs LAXMINARAYAN, BHAMORI DUBEY VIDYA NAGAR

ITA 919/IND/2024[2011-12]Status: Disposed25/7/2025AY 2011-12

GOVERDHAN LAL YADAV,INDORE vs INCOME TAX OFFICER-3(5), INDORE

ITA 854/IND/2024[2015-16]Status: Disposed24/7/2025AY 2015-16

ARCPL DEVELOPERS PRIVATE LIMITED,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 4(1), INDORE

ITA 731/IND/2024[2017-2018]Status: Disposed24/7/2025AY 2017-2018

CHANDRA KATARIA,BHOPAL vs INCOME TAX OFFICER 3(3), BHOPAL

ITA 655/IND/2024[2010-2011]Status: Disposed24/7/2025AY 2010-2011

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

CHANDRA KATARIA,BHOPAL vs INCOME TAX OFFICER 3(3), BHOPAL

ITA 586/IND/2024[2010-2011]Status: Disposed24/7/2025AY 2010-2011

RAISEN MARKETING P LTD,BHOPAL vs THE ADIT CPC , BGHOPAL

ITA 157/IND/2023[2020-21]Status: Disposed24/7/2025AY 2020-21

SAGITARIUS SECURITIES & FINANCE LIMITED,INDORE vs INCOME TAX OFFICER -5(1), INDORE

ITA 929/IND/2024[2011-12]Status: Disposed22/7/2025AY 2011-12

MADHYA PRADESH URJA VIKAS NIGAM LTD.,BHOPAL vs ITO 2(3), BHOPAL

ITA 849/IND/2024[2017-18]Status: Disposed22/7/2025AY 2017-18

ACHARYA SHREE VIDHYASAGAR GAUSHALA TRUST,VIDISHA vs CIT EXEMPTION, BHOPAL, BHOPAL

ITA 844/IND/2024[2025-26]Status: Disposed22/7/2025AY 2025-26

ACHARYA SHREE VIDHYASAGAR GAUSHALA TRUST,BASODA, VIDISHA vs CIT EXEMPTION, BHOPAL, BHOPAL

ITA 833/IND/2024[2025-26]Status: Disposed22/7/2025AY 2025-26

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVNARAYAN RAJPUT,HOSHANGABAD, MADHYA PRADESH vs INCOME TAX OFFICER WARD 1 ITARSI, AAYKAR BHAWAN, ITARSI

ITA 771/IND/2024[2012-13]Status: Disposed22/7/2025AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SANTOSH CHATURVEDI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX CPC, BHOPAL MADHYA PRADESH

ITA 697/IND/2024[2019-2020]Status: Disposed22/7/2025AY 2019-2020

SANTOSH CHATURVEDI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BHOPAL

ITA 693/IND/2024[2018-2019]Status: Disposed22/7/2025AY 2018-2019

SHRI HUMAD JAIN SAKH SAHAKARI SANSTHA MARYADIT,INDORE vs ITO 2(1), INDORE

ITA 547/IND/2024[2012-13]Status: Disposed22/7/2025AY 2012-13

DEEPAK VERMA,BHOPAL vs ITO-1(1), BHOPAL

ITA 434/IND/2023[2011-12]Status: Disposed22/7/2025AY 2011-12

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

DURG MESHAVAREE SAMITI,BHOPAL vs NATIONAL FACELESS ASSESSMENT CENTRE, BHOPAL

ITA 30/IND/2025[2018-19]Status: Disposed21/7/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ACIT-1(1), INDORE vs ANANT COMMODITIES PVT LTD, INDORE

ITA 857/IND/2024[2017]Status: Disposed21/7/2025