ITAT Indore Bench
5,736 judgments
SURESH PATEL,DEWAS vs CIT(A) ,NFAC, DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
BADAM SINGH,BHOPAL vs ITO 4(1) , BHOPAL
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PUSHPA BAI MUNAT,BADNAWAR vs CPC, BANGALURU, BANGALURU
VISHNU MORI,INDORE vs INCOME TAX OFFICER - 4(3), INDORE, INDORE
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
INCME TAX OFFICER 2(1), BHOPAL, BHOPAL vs SWARNA SUKH, BHOPAL
KESAR TULSI SOCIAL WELFARE SOCIETY,45 ,ANAND COLONY MALVIYA PETROL PUMP vs CIT-EXEMPTION, BHOPAL
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KESAR TULSI SOCIAL WELFARE SOCIETY,45 ,ANAND COLONY MALVIYA PETROL PUMPL vs CIT EXEMPTION, BHOPAL
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SHUBH SHAKH SAHAKARI SOCIETY MARYADIT,RATLAM vs ITO WARD - 2, RATLAM
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
AROLEEN SOFTECH AND ENGINEERING PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER - 1(1), INDORE, INDORE
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
BHAGWAN PRASADSINGHANIA HUF,NEEMUCH vs AO NFAC, DELHI
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DHRUV NARAYAN SINGH,BHOPAL vs ITO-2(3), BHOPAL
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
RUPESH JAISWAL,DHARAMPURI vs INCOME TAX OFFICER, INDORE
B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
PRATHMIK KRSHI SHAK SAHKARI SANSTHA MARYADIT KHATEDAKALA,KHATEDAKALA vs CIT, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M. JOSHI (Judicial Member)
MADHYA BHARAT INTERNATIONAL PVT LTD,INDORE vs NFAC NEW DELHI, NEW DELHI
MADHYA PRADESH BUILDING AND OTHER CONSTRUCTION WELFARE BOARD ,BHOPAL vs DCIT(EXEMPTION), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
