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ITAT Indore Bench

5,736 judgments

VIJAYA DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 23/IND/2025[2013-14]Status: Disposed8/8/2025AY 2013-14

SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 32/IND/2025[2015-16]Status: Disposed7/8/2025AY 2015-16

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

NILESH PORWAL,INDORE vs DCIT/ACIT, INDORE

ITA 894/IND/2024[2017-18]Status: Disposed7/8/2025AY 2017-18

PRIME CONSTRUCTIONS,BHOPAL vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, BHOPAL

ITA 742/IND/2024[2018-2019]Status: Disposed6/8/2025AY 2018-2019

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

INCOME TAX OFFICER WARD 5(1) INDORE, INDORE vs VISHNU KUMAR PALOD, INDORE

ITA 741/IND/2024[2015-16]Status: Disposed6/8/2025AY 2015-16

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

INCOME TAX OFFICER 5(1) INDORE, INDORE vs VISHNU KUMAR PALOD, INDORE

ITA 740/IND/2024[2014-15]Status: Disposed6/8/2025AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

INCOME TAX OFFICER-5(1), INDORE vs VISHNU KUMAR PALOD , INDORE

ITA 738/IND/2024[2013-14]Status: Disposed6/8/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

PRAHLAD DAS GOYAL,BHOPAL vs DCIT - 1(1) BHOPAL, BHOPAL

ITA 5/IND/2025[2016-17]Status: Disposed4/8/2025AY 2016-17

01.06.2013 i.e. the date from which the provision of Section 194-IA came into the statute. However, the CIT(A) upheld rest of the disallowance relatable to the payments of Rs.19,00,000/- [the amount of disallowance upheld by CIT(A) comes to Rs.5,70,000/- being 30% of Rs.19,00,000/-]. Still aggrieved, the assessee has come in next appeal before us.3. Presently, the issue before us is the disallowance of Rs.5,70,000/- being 30% of Rs.19,00,000/- upheld by CIT(A). There were two payments of Rs

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 22/IND/2025[2019-20]Status: Disposed1/8/2025AY 2019-20

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 21/IND/2025[2018-19]Status: Disposed1/8/2025AY 2018-19

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 20/IND/2025[2017-18]Status: Disposed1/8/2025AY 2017-18

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 19/IND/2025[2016-17]Status: Disposed1/8/2025AY 2016-17

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 18/IND/2025[2015-16]Status: Disposed1/8/2025AY 2015-16

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 17/IND/2025[2014-15]Status: Disposed1/8/2025AY 2014-15

SHARAD KUMAR DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 16/IND/2025[2013-14]Status: Disposed1/8/2025AY 2013-14

ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 7/IND/2025[2015-16]Status: Disposed31/7/2025AY 2015-16

SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 33/IND/2025[2018-19]Status: Disposed31/7/2025AY 2018-19

ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 15/IND/2025[2019-20]Status: Disposed31/7/2025AY 2019-20

SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)

ROHIT DARAK,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 14/IND/2025[2018-19]Status: Disposed31/7/2025AY 2018-19

SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)

SURESH PATEL,DEWAS vs CIT(A),NFAC, DELHI

ITA 131/IND/2025[2009-10]Status: Disposed31/7/2025AY 2009-10

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)