← All Benches
ITAT Indore Bench
5,736 judgments
BAJRANG LAL,UJJAIN, M.P. vs THE ASSESSMENT UNIT, NFAC, DELHI
ITA 637/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18
SHRI MANISH BORAD (Accountant Member)
BAJRANG LAL,UJJAIN, M.P. vs THE ASSESSMENT UNIT, NFAC, DELHI
ITA 634/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18
SHRI MANISH BORAD (Accountant Member)
RAVINDRA KAUR KHURANA ,INDORE vs ITO 5(1), INDORE
ITA 63/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18
HITESH KUMAR KASLIWAL,UJJAIN vs DCIT, CIRCLE 1(1), UJJAIN
ITA 560/IND/2024[2012-13]Status: Disposed27/2/2025AY 2012-13
ABHAY SHUKLA,BHOPAL vs ITO 1(2), BHOPAL
ITA 523/IND/2024[2013-14]Status: Disposed27/2/2025AY 2013-14
ABHAY SHUKLA,BHOPAL vs ITO 1(2), BHOPAL
ITA 522/IND/2024[2013-14]Status: Disposed27/2/2025AY 2013-14
VINAY PATIL,BARWANI vs ITO, SENDHWA
ITA 496/IND/2024[2017-18]Status: Disposed27/2/2025AY 2017-18
ACIT-1(1), INDORE, INDORE vs BHATIA COAL WASHERIES LIMITED, MAHARASHTRA
ITA 389/IND/2023[2018-19]Status: Disposed27/2/2025AY 2018-19
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ABHAY KATARIA,NEEMUCH vs ITO, NEEMUCH
ITA 381/IND/2023[2017-18]Status: Disposed27/2/2025AY 2017-18
SHRI MANISH BORAD (Accountant Member)
SHRI MAHAVIR SAKH SAHKARITA MARYADIT,KHETIYA vs AU, ITD ,DELHI, DELHI
ITA 668/IND/2024[2020-21]Status: Disposed25/2/2025AY 2020-21
LAGANLAKSHYA SAKH SAHAKARI SANSTHA MARYADIT,INDORE vs PCIT, AAYAKAR BHAVAN , OPPOSITE WHITE CHURCH COLONY
ITA 661/IND/2024[asst yr 2018-19]Status: Disposed25/2/2025
LAL SINGH YADAV,DEWAS vs INCOME TAX OFFICER-1, DEWAS
ITA 660/IND/2024[2012-13]Status: Disposed25/2/2025AY 2012-13
VIRENDRA SINGH SENGAR,UJJAIN vs ITO-1(2), UJJAIN
ITA 564/IND/2024[2010-11]Status: Disposed25/2/2025AY 2010-11
LAKHAN LAL MALVIYA,CHICHOLI, BETUL vs NFAC, DELHI, DELHI
ITA 484/IND/2024[2013-14]Status: Disposed25/2/2025AY 2013-14
ACIT-1(1), INDORE, INDORE vs ASHOK KUMAR JAIN, INDORE
ITA 390/IND/2023[2017-18]Status: Disposed25/2/2025AY 2017-18
PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LIMITED,MHOW vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, INCOME TAX DEPARTMENT, INDORE
ITA 720/IND/2024[2014-15]Status: Disposed24/2/2025AY 2014-15
SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
NIDHI JAIN,BHOPAL vs ITO 3(1), BHOPAL
ITA 559/IND/2024[2015-16]Status: Disposed24/2/2025AY 2015-16
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
ISHA AGRAWAL,KHARGONE vs PCIT-INDORE-1, INDORE
ITA 457/IND/2024[2015-16]Status: Disposed24/2/2025AY 2015-16
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)
OMPRAKASH JAISWAL,INDORE vs ACIT-1(1), INDORE
ITA 443/IND/2024[2017-18]Status: Disposed24/2/2025AY 2017-18
SINGH GOLDEN TRANSPORT CO.,INDORE vs ACIT , CENTRAL CIRCLE
ITA 414/IND/2024[2019-20]Status: Disposed24/2/2025AY 2019-20
SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)