ITAT Indore Bench

VAISHALI DEVELOPERS AND BUILDERS ,BHOPAL vs INCOME TAX OFFICER -1(2), BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

VAISHALI DEVELOPERS ANDBUILDERS,BHOPAL vs INCOME TAX OFFICER 1 (2), BHOPAL

SANDEEP KUMAR SONI,BHOPAL vs THE ITO 4(3), BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER | ITA No.1/Ind/2023 (AY: 2017-18) | | :------------------------------ | :---------------------------------- | | Shri Deepak Soni, Prop. Ambalika Jewellers, 18, Chowk Bazar, Bhopal (PAN: ACYPS8020J) (Assessee/Appellant) | बनाम/ Vs. ITO-4(3), Bhopal (Revenue/Respondent) | | ITA No. 82/Ind/2023 (AY: 2017-18) | | :------------------------------ | :---------------------------------- | | Shri Sandeep Kumar Soni, Prop.

SHRI DEEPAK SONI, BHYOPAL vs THE ITO 4 (3), BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER | ITA No.1/Ind/2023 (AY: 2017-18) | | |--------------------------------------|---------------------------------------------| | Shri Deepak Soni, Prop. Ambalika Jewellers, 18, Chowk Bazar, Bhopal | बनाम/ Vs. | ITO-4(3), Bhopal | | (PAN: ACYPS8020J) (Assessee/Appellant) | | (Revenue/Respondent) | | ITA No. 82/Ind/2023 (AY: 2017-18) | | |--------------------------------------|----------------------------------------

GOUTAM MEDICOSE,DHAR vs PARTNER OF ERSTWHILE FIRM, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

GOUTAM MEDICOSE,DHAR vs ITO, DHAR

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

BARKHA VERMA,SEHORE vs ITO, SEHORE, SEHORE

SHRI KISHAN YADAV,INDORE vs INCOME TAX OFFICER, INDORE

DYNAMIC ENTERPRISES,RATLAM vs CPC, BANGALORE

SHAIILENDRA SINGH RAJPOOT,BARELI vs ITO, RAISEN, RAISEN

SANJEEV AGRAWAL ,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL-2, BHOPAL

S GANDHI JEWELLERY PRIVATE LIMITED,INDORE vs PCIT-1, INDORE, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI DINESH MOHAN SINHA (Judicial Member)

DECENT INDUSTRIES PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER-1(2), BHOPAL

OM PRAKASH AGARWAL,BHOPAL vs ITO 3(2), BHOPAL

SANJAY SAHU,BHOPAL vs THE TH4E ITO 2(1), BYHOPAL

BHAGWAN SINGH GOUR RUNNING AASHIRWAD FUEL POINT,VILLAGE NEEMKHEDI POST RUNAHA vs ITO- 4 (3) CV R JAYA KUMAR, INCOME TAX DEPARTMENT OFFICE OF ITO

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ACIT-1(1), INDORE, INDORE vs BRIDGESTONE INDIA PRIVATE LIMITED, PUNE

MS. SUCHITRA RAGHUNATH KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BHOLARAM,BHOPAL vs ITO-4(1), BHOPAL, BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

SANTOSH JAIN,BHOPAL vs ITO-2(1), BHOPAL, BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)

DAYODAY GAU SEVA (JEEV RAKSHA) AVAMPARYAVARAN SANURAKSHAN-SASTHAN TRUST,SAGAR vs CIT EXEMPTION, BHOPAL, BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)