Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,112 total)

THE COMMISSIONER OF INCOME TAX and ORS vs ATWOOD OCEANICS INTL,

ITA/3/2003ITAT Uttarakhand
4/3/2006

READING and BATES EXPLORATION CO. vs THE COMMISSIONER OF INCOME TAX

ITA/84/2003ITAT Uttarakhand
4/3/2006

THE COMMISSIONER OF IMCOME TAX vs SHRI GEORGE DUBAIS HARIDWAR

ITR/128/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

3/3/2006

SEDCO FOREXINT.DRILLING INC.AGENT MR.MICHAEL TIMM vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

ITA/123/2005ITAT Uttarakhand
3/3/2006

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/144/2005ITAT Uttarakhand
3/3/2006

THE COMMISSIONER OF INCOME TAX vs SHRI ANDRE LETANG HARIDWAR

ITR/274/1983ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

1/3/2006

THE COMMISSIONER OF INCOME TAX vs SHRI ANDRE TOGORGATTE HARIDWAR

ITR/221/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

1/3/2006

M/S DOON INDUSTRIES and AGENCIES vs THE COMMISSINONER OF INCOME TAX

ITR/133/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

1/3/2006

ARB INC. vs COMMISSIONER OF INCOME TAX

ITA - 328 / 2006ITAT Delhi
1/3/2006

COMMISSIONER OF INCOME TAX vs KAILASH INVESTMENT PVT.LTD.

ITR/309/1992ITAT Gujarat
1/3/2006

COMMISSIONER OF INCOME-TAX vs KARAMCHAND PREMCHAND PVT LTD

ITR/222/1994ITAT Gujarat
1/3/2006

COMMISSIONER OF INCOME TAX vs MALLIKA SARABHAI TRUST NO.31

ITR/336/1992ITAT Gujarat
1/3/2006

THE COMMISSIONER OF INCOME TAX vs MR.F.A.GRASS O.N.G.C. DEHRADUN

ITR/30/1986ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs SHRI AYODHYA NATH VOHNA ALMORA

ITR/216/1987ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs M/S O.N.G.C. DEHRADUN

ITR/190/1987ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

THE COMMISSIONER OF TRADE TAX vs THE TARI DEVELOPMENT CORP LTD.

ITR/171/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs SH. RENE BOBIN HARIDWAR

ITR/130/1984ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C. LTD.

ITA/9/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C. LTD.

ITA/7/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C. LTD.

ITA/15/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C. LTD.

ITA/14/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

COMMISSIONER OF INCOME TAX vs O.N.G.C. LTD.

ITA/10/2004ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

28/2/2006

JASHAN TEXTILE MILLS PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX 4(2)

WP/3153/2005ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

28/2/2006

JASHAN TEXTILE MILLS PVT. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX 4(2), MUMBAI

WP/3152/2005ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE J.P. DEVADHAR

28/2/2006

COMMISSIONER OF INCOME TAX vs RAJENDRA GARWAL

ITA/67/2005ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

24/2/2006

INDOCHEMELECTRONIC vs ADDL. COLLECTOR OF CUSTOMS, A.P

C.A. No.-001273-001273 - 2006ITAT SC
24/2/2006

THE COMMISSIONER OF INCOME TAX vs CRI. KULDEEP KUMAR SHARMA

ITR/50/1986ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/2/2006

ANAND BALABHUSHAN vs COOMISSIONER OF INCOME TAX

ITR/29/1982ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/2/2006

THE COMMISSIONER OF INCOME TAX vs ASHOK MEHTA ESCORTS RARM KASHIPUR

ITR/189/1985ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/2/2006

COMMSSIONER ON INCOME TAX vs M/S SALIGRAM PYARELAL

ITR/126/1983ITAT Uttarakhand

HON'BLE MR. JUSTICE P. C. VERMA

23/2/2006