COMMISSIONER OF INCOME TAX vs. O.N.G.C. LTD.
ITA/10/2004HC UttarakhandUKHC01004851200428 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Appeal No.10 of 2004 Hon’ble P.C. Verma, J. Hon’ble B.C. Kandpal,J.
None appears to press the appeal on behalf of the appellant. The appeal is dismissed in non-prosecution.
Interim order, if any, shall stand discharged.
Sd/ Sd/-
28.02.2006 P. Singh
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