COMMSSIONER ON INCOME TAX vs. M/S SALIGRAM PYARELAL

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ITR/126/1983HC UttarakhandUKHC01014717200623 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

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Income Tax Reference No. 96 of 2003 Old No. 126/83 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.

(B.C.K., J.)

(P.C.V., J)

23.02.2006 ASWAL

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