COMMISSIONER OF INCOME TAX vs. O.N.G.C. LTD.
ITA/9/2004HC UttarakhandUKHC01004850200428 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
No AI summary yet for this judgment.
Income Tax Appeal No. 9 of 2004 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.
None appears to press the appeal on behalf of the appellant. The appeal is dismissed in non-prosecution. Interim order, if any, shall stand discharged.
(B.C.K., J.) (P.C.V., J)
28.02.2006 P.Singh
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