M/S DOON INDUSTRIES and AGENCIES vs. THE COMMISSINONER OF INCOME TAX

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ITR/133/1984HC UttarakhandUKHC01015266200401 March 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference No. 38 of 2002 Old No. 133/1984 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J.)

01.03.2006 ASWAL

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