Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,897 total)
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AGENT OF MR. BOWIE STEVEN
ITA/358/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs HUGHES SERVICE AGENT OF MR ATWOOD CALVIN
ITA/15/2001ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AS AGENT OF STEWART A.T.
ITA/364/2000ITAT Uttarakhand
COMMISSIONER INCOME TAX vs M/S HUGHES SERVICES AGNET OF MR FILED S.T.
ITA/360/2000ITAT Uttarakhand
COMMISSIONER OF INCOME TAX vs HARIRAM KHIMKARAN BAROT FAMILYTRUST
ITR/46/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ROLCON ENGG. CO.LTD.
ITR/236/1994ITAT Gujarat
COMMNR. OF CENTRAL EXCISE, MEERUT vs MAHARSHI AYURVEDA CORP. LTD
C.A. No.-004369-004370 - 2000ITAT SC
READING and BATES DRILLING CO AGENT DOUG STRICKLAND vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/158/2004ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
READING and BATES EXPLORATION CO.AGENT J.E.MC.DONALD vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/155/2004ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
READING and BATES EXPLORATION CO AGENT P.V.DOHERTY vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/147/2004ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
READINGandBATES EXP. CO.AGENT MR.FAILKNER ALBERT vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/146/2004ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
HALLIBURTON OFFSHORE SERVICES AGENT H. GRIFFITH vs COMMISSIONER OF INCOME TAX
ITA/128/2004ITAT Uttarakhand
HON'BLE MR. JUSTICE P. C. VERMA
READING and BATES DRILLING CO,AGENT MR.THOMAS P RYAN vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/161/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT LEITH THOMAS vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/156/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO.AGENT R.C.JUSTINIC vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/159/2004ITAT Uttarakhand
READING and BATES DRILLING CO.AGENT MR.HARRY HARKER vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/162/2004ITAT Uttarakhand
READING and BATES DRILLING CO AGENT RAYMOND TATNELL vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/160/2004ITAT Uttarakhand
READING and BATES DRILLING CO AGENT MARK LYONS vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/144/2004ITAT Uttarakhand
READINGandBATES DRILLING CO.AGENT PATRICK BRYNE vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/134/2004ITAT Uttarakhand
THE COMMISSIONER OF INCOME TAX vs M/S HUGHES SERVICE PVT. LTD. AGENT MR. MORRISON
ITA/560/2001ITAT Uttarakhand
READING and BATES EXPLORATION AGENT R.S. CARRINGTON vs COMMISSIONER OF INCOME TAX
ITA/150/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT R.J. OSBORON vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/153/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT J. LIBAN vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/152/2004ITAT Uttarakhand
M/S/ B J S.CO. EAT LTD. AGENT MR. ROMULOCANJA and vs INCOME TAX APPELLATE TRIBUNAL
ITA/173/2005ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT G.P.ORSAK vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/154/2004ITAT Uttarakhand
READING and BATES DRILLING CO AGENT RALPH VOWELS vs COMMISSIONER ON INCOME TAX DEHRADUN
ITA/151/2004ITAT Uttarakhand
READING andBATES DRILLING CO.AGENT MICHALE SCHMIDT vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/163/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT D.D. GATES vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/141/2004ITAT Uttarakhand
READING and BATES EXPLORATION CO AGENT D. GRICE vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/143/2004ITAT Uttarakhand
HALLIBURTON OFFSHORE SERVICES INC.AGENT P.C.HARNET vs COMMISSIONER OF INCOME TAX DEHRADUN
ITA/130/2004ITAT Uttarakhand