COMMISSIONER OF INCOME TAX vs. SHRI AYODHYA NATH VOHNA ALMORA
ITR/216/1987HC UttarakhandUKHC01014737200628 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 48 of 2002 Old No. 216/87 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.
Case called out twice. None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.
(B.C.K., J.) (P.C.V., J.) 28.02.2006 ASWAL
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