THE COMMISSIONER OF INCOME TAX vs. CRI. KULDEEP KUMAR SHARMA
ITR/50/1986HC UttarakhandUKHC01015254200423 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages
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Income Tax Reference No. 43 of 2002 Old No. 50/86 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.
Case called out twice.
None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.
(B.C.K., J.)
(P.C.V., J)
23.02.2006 ASWAL
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