THE COMMISSIONER OF INCOME TAX vs. ASHOK MEHTA ESCORTS RARM KASHIPUR

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ITR/189/1985HC UttarakhandUKHC01015274200423 February 2006Bench: HON'BLE MR. JUSTICE P. C. VERMA1 pages

No AI summary yet for this judgment.

Income Tax Reference No. 18 of 2002 Old No. 189/85 Hon'ble P.C. Verma, J. Hon'ble B.C. Kandpal, J.

Case called out twice.

None has appeared on behalf of the Income Tax to press the reference. Therefore, the reference is dismissed for want of prosecution.

(B.C.K., J.) (P.C.V., J)

23.02.2006 ASWAL

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